High Courts10 Aug 2000
Commissioner of Income Tax Vs Amit Gupta
Punjab And Haryana At Chandigarh · (2001) 167 CTR 219 : (2001) 248 ITR 135 : (2001) 117 TAXMAN 268
Income Tax Act, 1961 — Section 132, 143(3), 147, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,054 of 4,612
High Courts09 Aug 2000
Commissioner of Income Tax Vs Burma Electro Corporation
Punjab And Haryana At Chandigarh · (2001) 252 ITR 344 : (2003) 126 TAXMAN 533
Income Tax Act, 1961 — Section 139(1), 143(3), 260A, 271(1), 68
High Courts09 Aug 2000
Indraj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0194
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Aug 2000
Puran Singh Jassi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 595 : (2000) 4 RCR(Criminal) 325
High Courts09 Aug 2000
Krishan Lal Kochar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 556
High Courts09 Aug 2000Allowed
Rathi Bhatta Company and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 134 STC 51
Haryana General Sales Tax Rules, 1975 — Rule 39A
High Courts09 Aug 2000
State of Haryana Vs Rajinder
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 469
High Courts09 Aug 2000Dismissed
Workman Netar Prakash Kashyap Vs Director of Local Bodies and Others
Punjab And Haryana At Chandigarh · (2002) 92 FLR 395 : (2000) 3 LLJ 22
Industrial Disputes Act, 1947 — Section 25F
High Courts09 Aug 2000Dismissed
Manmohan Singh and others Vs Financial Commissioner, Revenue, Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 413
High Courts09 Aug 2000
Sher Singh since Deceased Vs Soran since Deceased through his LRs.
Punjab And Haryana At Chandigarh · (2000) 126 PLR 703 : (2000) 4 RCR(Civil) 682
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 2000Dismissed
Chand Rattan Newar Vs Shayam Rattan Newar
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 642 : (2000) 4 RCR(Criminal) 416
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Aug 2000
Mewa Singh Vs Baldev Krishan
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 70
Punjab Land Revenue Act, 1887 — Section 111
High Courts08 Aug 2000
Madan Lal Vs Chandra Mohan
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 122 : (2001) 1 RCR(Rent) 531
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 6 Rule 17
High Courts08 Aug 2000
Nav Bharat Rice and General Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 124 STC 665
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 30
High Courts08 Aug 2000
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 215
High Courts08 Aug 2000
Pawan Kumar Vs Director General Prisons, Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 617 : (2000) 4 RCR(Criminal) 239
High Courts08 Aug 2000
State of Punjab Vs Gurjit Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 420
High Courts08 Aug 2000
Ramesh Kumar Verma Vs State Bank of India and others
Punjab And Haryana At Chandigarh · (2001) 1 PLJ 20 : (2000) 4 RCR(Civil) 435
High Courts08 Aug 2000Allowed
Ram Niwas Vs Jai Ram alias Tej Ram
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 379 : (2000) 3 RCR(Civil) 738
Punjab Pre-emption Act, 1913 — Section 15(1)(b)
High Courts08 Aug 2000
State of Punjab Vs Tarlok Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311