High Courts01 Aug 2000Dismissed
Raja Ram and another Vs Tehsildar Cum-Assistant Collector, I Ind Grade, Hissar and others
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 739
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,057 of 4,612
High Courts01 Aug 2000
Shahzada Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 115
High Courts01 Aug 2000Dismissed
Harpreet Singh Randhawa and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 107 : (2000) 4 RCR(Civil) 1061
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts01 Aug 2000
Paramjeet Kaur alias Seema Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 610 : (2001) 2 Crimes 190 : (2000) 4 RCR(Criminal) 200
High Courts01 Aug 2000
Suchvinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0076
High Courts01 Aug 2000Allowed
Gurbhajan Singh Vs Union of India (UOI) and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0022
Constitution of India, 1950 — Article 226, 227
High Courts31 Jul 2000Allowed
Rajesh Kumar Gupta and others Vs Kewal Kumar Gupta
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 121
Arbitration Act, 1940 — Section 34
High Courts31 Jul 2000
Surjit Kaur Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 285
Punjab State Election Commission Act, 1994 — Section 100, 80, 81, 87
High Courts31 Jul 2000
Sukhwant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 3132 : (2001) 1 ILR (P&H) 477 : (2001) 1 RCR(Criminal) 765
Constitution of India, 1950 — Article 161(3), 226, 72, 77(3)Criminal Procedure Code, 1973 (CrPC) — Section 432, 433A
High Courts31 Jul 2000
Raj Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 608 : (2000) 4 RCR(Criminal) 241
High Courts31 Jul 2000
Jatinder Parshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 691
High Courts31 Jul 2000Allowed
Rajinder Kumar and Sons Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · AIR 2000 P&H 297 : (2000) 4 RCR(Civil) 164
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8APunjab Capital (Development and Regulation) Buildings Rules, 1952 — Rule 5
High Courts31 Jul 2000
Punjab National Bank Vs Lakhmi Chand Sunder Dass and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 272 : (2001) 1 LJR 90 : (2000) 4 RCR(Civil) 125
High Courts31 Jul 2000
Karamjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 75 : (2000) 4 RCR(Criminal) 212
High Courts31 Jul 2000
Om Parkash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 104 : (2000) 4 RCR(Criminal) 205
High Courts31 Jul 2000Dismissed
Subhash Project and Marketing Limited Vs The Haryana State Industrial Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 715
Constitution of India, 1950 — Article 226
High Courts31 Jul 2000Dismissed
Din Dial Vs Jai Bans and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 186
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts31 Jul 2000
Lt. Col. Ottar Singh (Retired) Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0013
Constitution of India, 1950 — Article 226, 227Pension Regulations for Army, 1961 — Regulation 3Prevention of Corruption Act, 1988 — Section 5(1)
High Courts28 Jul 2000
Ram Avtar Vs Transport Commissioner
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0207
Constitution of India, 1950 — Article 14, 14, 16, 16, 226
High Courts28 Jul 2000
Union of India Vs M/s. Fibre Processors Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 141
Civil Procedure Code, 1908 (CPC) — Section 151, 79, 80Railways Act, 1890 — Section 73