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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,059 of 4,612

High Courts25 Jul 2000

Sumitar Kaur Vs General Public and another

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 165 : (2001) 1 DMC 592 : (2001) 1 RCR(Civil) 644

Hindu Marriage Act, 1955 — Section 17, 5Penal Code, 1860 (IPC) — Section 494, 495Succession Act, 1925 — Section 372
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High Courts21 Jul 2000Allowed

Roshan Vs Smt. Jai Janti

Punjab And Haryana At Chandigarh · (2001) 1 DMC 306 : (2000) 4 RCR(Criminal) 216

Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 494
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High Courts21 Jul 2000

Bijinder @ Binder Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 187

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1), 8, 9Penal Code, 1860 (IPC) — Section 146, 149, 323, 325, 341
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