High Courts14 Jul 2000Dismissed
Shri Sant Ram Malhotra Vs Shri Om Parkash
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Section 151, 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,062 of 4,612
High Courts14 Jul 2000
Surender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 AICLR 65 : (2000) 3 RCR(Criminal) 651
High Courts14 Jul 2000
Sant Singh Vs State of Punjab through Secretary, Department of Home Affairs
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 629
High Courts14 Jul 2000
Baboo Singh Vs Natha Singh
Punjab And Haryana At Chandigarh · (2000) 3 LJR 521 : (2000) 3 RCR(Civil) 718
High Courts14 Jul 2000
Rattan Singh Vs Punjab State Warehousing Corporation
Punjab And Haryana At Chandigarh · (2001) 1 LJR 357 : (2000) 4 RCR(Civil) 409
High Courts13 Jul 2000
Prem Kumari Vs Om Prakash
Punjab And Haryana At Chandigarh · AIR 2000 P&H 311 : (2001) 1 DMC 399 : (2001) 1 RCR(Civil) 251
Hindu Marriage (Amendment) Act, 1956 — Section 24, 9
High Courts13 Jul 2000
Labhu Ram Vs The Tribunal
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 39
High Courts13 Jul 2000Dismissed
Ram Kishan and Another Vs Jai Narain and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0169
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts13 Jul 2000
Gurdev Singh Vs Hardev Singh
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 525 : (2001) 1 ILR (P&H) 152 : (2001) 1 RCR(Civil) 36
High Courts13 Jul 2000Dismissed
Veerumal Monga and Sons Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 158
Central Sales Tax Act, 1956 — Section 15, 5(3)Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 41
High Courts13 Jul 2000
Hari Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 159 : (2000) 4 RCR(Criminal) 186
High Courts13 Jul 2000
Parduman Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 269
High Courts13 Jul 2000
Balkar Singh Vs Senior Superintendent of Police, Ferozepur
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 689
High Courts13 Jul 2000Dismissed
Ram Kishan and another Vs Jai Narain and others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 462 : (2000) 3 RCR(Civil) 659
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts13 Jul 2000
Punjab Cooperative Bank Ltd. Vs Union of India and another
Punjab And Haryana At Chandigarh · AIR 2001 P&H 1 : (2000) 2 ILR (P&H) 404 : (2001) 1 RCR(Civil) 154
Banking Regulation Act, 1949 — Section 45, 45(1), 45(2), 45(4), 45(6)Constitution of India, 1950 — Article 136, 14, 226
High Courts13 Jul 2000
Bhawani Shankar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 LJR 82 : (2000) 4 RCR(Civil) 388
High Courts13 Jul 2000
Bhuna Co-operative Sugar Mill Ltd., Bhuna Vs Mohinder Singh and another
Punjab And Haryana At Chandigarh · (2001) 90 FLR 179 : (2001) 1 LLJ 494 : (2000) 126 PLR 548
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Jul 2000
Sardool Singh Vs The Financial Commissioner, Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 37 : (2001) 1 RCR(Civil) 448
Constitution of India, 1950 — Article 226
High Courts13 Jul 2000
Brij Mohan alias Bajja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 438 : (2000) 4 RCR(Criminal) 412
High Courts13 Jul 2000Dismissed
C. Bhalla and Brothers Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 178
Haryana General Sales Tax Act, 1973 — Section 39, 39(5)