High Courts11 Jul 2000Dismissed
Pritam Chand and Another Vs Manga Ram and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 807 : (2000) 4 RCR(Civil) 266
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(2), 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,064 of 4,612
High Courts11 Jul 2000
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Shiv Rice and General Mills and Another
Punjab And Haryana At Chandigarh · AIR 2000 P&H 333 : (2001) 1 CivCC 659 : (2001) 1 ILR (P&H) 511 : (2000) 4 RCR(Civil) 270
Arbitration Act, 1940 — Section 46, 47Arbitration and Conciliation Act, 1996 — Section 1, 34, 8(3)
High Courts11 Jul 2000
S.S. Fasteners Vs Satya Paul Verma
Punjab And Haryana At Chandigarh · AIR 2000 P&H 301 : (2000) 126 PLR 598
Arbitration and Conciliation Act, 1996 — Section 16, 34, 36, 5Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts11 Jul 2000
Shibu alias Shiv Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 500
High Courts11 Jul 2000
Sukha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 630
High Courts11 Jul 2000
Ram Sarup Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2000) 4 ICC 355 : (2000) 3 LJR 401 : (2000) 3 RCR(Civil) 619
High Courts11 Jul 2000
Ved Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0100
High Courts11 Jul 2000Dismissed
Union of India (UOI) Vs Harbans Singh Tuli and Sons Builders (P) Ltd.
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 397 : (2000) 126 PLR 484 : (2000) 4 RCR(Civil) 365
Arbitration Act, 1940 — Section 13Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
High Courts11 Jul 2000
Sewa Panthi Addan Shahi Vs Sanjiv Kumar and others
Punjab And Haryana At Chandigarh · (2000) 4 ICC 358 : (2000) 3 LJR 375 : (2000) 3 RCR(Civil) 644
High Courts11 Jul 2000Dismissed
Yag Dutt Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 672
High Courts11 Jul 2000Dismissed
Bhairo Parshad Vs Karam Chand and another
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 519
Limitation Act, 1963 — Section 5
High Courts11 Jul 2000Allowed
Kashmir Singh Vs Tana and Others
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 276 : (2001) 2 CivCC 457 : (2000) 2 ILR (P&H) 336 : (2000) 126 PLR 653 : (2000) 4 RCR(Civil) 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(1), Order 21 Rule 35(2)
High Courts11 Jul 2000Dismissed
Ami Lal Vs Umrao Singh
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 702
High Courts11 Jul 2000
Oriental Bank of Commerce Vs Sirsa Industries and Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 701
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts10 Jul 2000Allowed
Jagdish and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 1 DMC 288 : (2000) 4 RCR(Criminal) 237
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Jul 2000
P.M.D. Enterprises Vs Doaba Co-operative Milk Producers Union Ltd.
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 386
High Courts10 Jul 2000
Amarjeet Singh Vs Financial Commissioner Appeal II
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 449
Constitution of India, 1950 — Article 16, 226
High Courts08 Jul 2000Dismissed
Mool Chand Vs Shri Ram Gir and another
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Rent) 452
High Courts07 Jul 2000
Jia Lal (died) through LRs. Vs Sumer Singh (Died through LRs.)
Punjab And Haryana At Chandigarh · (2001) 1 LJR 382 : (2000) 4 RCR(Civil) 659
High Courts07 Jul 2000
M/s. Saraswati Rice and General Mills Vs Wazir Chand
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 34 : (2001) 1 RCR(Civil) 125
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6