High Courts07 Jul 2000
Punjab State and another Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0115
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,065 of 4,612
High Courts07 Jul 2000
Ujagar Singh (died) by LRs. Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 244 : (2001) 1 LJR 465 : (2000) 4 RCR(Civil) 342
High Courts07 Jul 2000Allowed
Housing Board Haryana Vs Ram Nath and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 101 : (2000) 126 PLR 772 : (2000) 4 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Haryana Housing Board Act, 1971 — Section 67
High Courts07 Jul 2000Allowed
Bimla Devi and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2001) 1 ACC 589 : (2001) ACJ 1429 : (2000) 4 RCR(Civil) 385
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jul 2000
Gulab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 485
High Courts07 Jul 2000
Ms. Archna Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0008
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2000
Ex-NK Jasmer Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0206
Pension Regulations for Army, 1961 — Regulation 173
High Courts06 Jul 2000
Sukhmandar Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 477
Punjab Police Rules, 1934 — Rule 13.21
High Courts06 Jul 2000Allowed
Gurnam Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 561
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts06 Jul 2000
Ram Narain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 345
Land Acquisition Act, 1894 — Section 18, 23(1, 4Registration Act, 1908 — Section 58, 59, 60(2)
High Courts06 Jul 2000Dismissed
Ashish Grover Vs The State Of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0158
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 2000
Harbans Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2001) 2 DMC 92 : (2001) 1 RCR(Criminal) 37
Criminal Procedure Code, 1973 (CrPC) — Section 320Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts06 Jul 2000
Kuldip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 160 : (2000) 4 RCR(Criminal) 103
High Courts06 Jul 2000
Badri Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 168 : (2000) 4 RCR(Criminal) 207
High Courts06 Jul 2000Allowed
Bharat Rice Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 241
Haryana General Sales Tax Act, 1973 — Section 43, 44Haryana General Sales Tax Rules, 1975 — Rule 53(1)
High Courts06 Jul 2000
Inder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0118
High Courts06 Jul 2000
Sohan singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 235
High Courts06 Jul 2000Dismissed
Smt. Kasturi Devi and Another Vs Harbant Singh and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Transfer of Property Act, 1882 — Section 52
High Courts06 Jul 2000
Prem Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2001) 3 LJR 201 : (2001) 2 PLJ 536 : (2001) 4 RCR(Civil) 353
High Courts06 Jul 2000
Jaswinder Singh Vs State of Punjab Jeevan Vs State of Punjab Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0062
Industrial Disputes Act, 1947 — Section 2, 25(F), 25(H)