High Courts06 Jul 2000
Smt. Suresti Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 152
Land Acquisition Act, 1894 — Section 18, 23(1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,066 of 4,612
High Courts06 Jul 2000
Raja Mechanical Works Vs M.K. Marani, Income Tax Officer
Punjab And Haryana At Chandigarh · (2001) 247 ITR 654
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 271, 273, 468, 482Income Tax Act, 1961 — Section 131, 277
High Courts06 Jul 2000
Manohar Lal Vs Haryana State
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 394 : (2001) 1 ICC 402 : (2001) 1 LJR 555 : (2000) 4 RCR(Civil) 392
High Courts05 Jul 2000Allowed
Vipin Khanna Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2002) 175 CTR 335 : (2001) 1 ILR (P&H) 27 : (2002) 255 ITR 220
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 143(3), 144A
High Courts05 Jul 2000Dismissed
R.A. Goel Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2000 P&H 320 : (2000) 4 RCR(Civil) 117
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 14Water (Prevention and Control of Pollution) Act, 1974 — Section 62, 62(1)
High Courts05 Jul 2000
S.R. Udyog Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0142
Haryana General Sales Tax Act, 1973 — Section 39, 39(1), 39(5), 40
High Courts05 Jul 2000Allowed
Rajbir Singh and another Vs Tej Pal and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 604
Haryana Relief of Agricultural Indebtedness Act, 1989 — Section 2(h)
High Courts05 Jul 2000
Jagjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 631
High Courts05 Jul 2000
Sarvo and others Vs Sunil Dewan and others
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Civil) 486
High Courts05 Jul 2000Allowed
Biru Ram Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2000) 126 PLR 378 : (2000) 4 RCR(Civil) 561
Land Acquisition Act, 1894 — Section 23
High Courts04 Jul 2000Dismissed
Gram Panchayat Village Kolar Khurd Vs The Additional Director, Consolidation, Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 246
High Courts04 Jul 2000Allowed
Pritam Singh and Others Vs Additional Director of Consolidation and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 632 : (2000) 4 RCR(Civil) 320
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 6Transfer of Property Act, 1882 — Section 52
High Courts04 Jul 2000Dismissed
Lal Chand and Others Vs The Sub Divisional Officer (Civil)-cum-Assistant Collector Ist Grade and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 532
High Courts04 Jul 2000
Edward Ganj Public Welfare Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0123
Companies Act, 1956 — Section 237
High Courts04 Jul 2000Dismissed
Narinder Pal Singh Bindra Vs Harminder Kaur Dhindsa and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 596 : (2000) 2 RCR(Rent) 229
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Jul 2000
A.S. Fuels Pvt. Ltd. and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 126 STC 48
Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A, 28A(10), 28A(8), 28A(9)
High Courts04 Jul 2000
Sarbnidhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0026
Constitution of India, 1950 — Article 226
High Courts04 Jul 2000Allowed
M/s. Sai Beverages (P) Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 07 P&H CK 0017
High Courts04 Jul 2000
State of Haryana Vs Rang Rao
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 259 : (2000) 4 RCR(Civil) 466
High Courts03 Jul 2000Allowed
Jangir Singh Vs M/s. Prem Motors
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 491 : (2000) 3 RCR(Civil) 525
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7