High Courts04 Sept 2000Dismissed
District Red Cross Society Hisar Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (2001) 2 LLJ 339
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,045 of 4,612
High Courts01 Sept 2000
Gram Panchayat, Village Ismailpur Vs Pawan Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 256
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Sept 2000
Mahender Kumar Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2001) 165 CTR 37
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 120B, 193, 276C, 477A
High Courts01 Sept 2000
Shama Sachdeva Vs Advisor To The Administrator and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 425
High Courts01 Sept 2000
Mahabir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0068
Constitution of India, 1950 — Article 226
High Courts01 Sept 2000
Joginder Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0062
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Sept 2000
Ex-CFN Jai Vir Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0051
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14Pension Regulations for Army, 1961 — Regulation 173
High Courts01 Sept 2000Dismissed
State of Punjab Vs Devinder Pal
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0035
Constitution of India, 1950 — Article 14, 16
High Courts01 Sept 2000
Ex. Gnr. Malkit Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0030
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2000
Des Raj Vs Punjab State
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 244
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 12, 18, 23, 31, 4
High Courts01 Sept 2000
Nachhatar Singh Vs Union of India and another
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0026
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2000
Daljit Singh Vs Joint Development Commissioner
Punjab And Haryana At Chandigarh · (2001) 1 LJR 717 : (2001) 1 PLJ 147 : (2001) 2 PLR 67 : (2001) 1 RCR(Civil) 246
High Courts01 Sept 2000
Khema Vs Commissioner, Rohtak
Punjab And Haryana At Chandigarh · (2001) 2 LJR 722 : (2001) 1 PLJ 170 : (2001) 2 PLR 316 : (2001) 1 RCR(Civil) 181
High Courts31 Aug 2000
Chief Engineer, RSDC, Irrigation Works, Punjab Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0228
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts31 Aug 2000
State of Punjab Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0224
Constitution of India, 1950 — Article 311Punjab Police Rules, 1934 — Rule 12.21, 16.21
High Courts31 Aug 2000
Hoffmann Andreas Vs Land Customs Amritsar
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 722 : (2000) 4 RCR(Criminal) 185
High Courts31 Aug 2000
Suraj Ram Vs Birbal and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0054
Punjab Pre-emption Act, 1913 — Section 15(1)(b)
High Courts31 Aug 2000
Kali Charan Vs Faridabad Central Co-op. Bank Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0010
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Aug 2000
Rakesh Kumar Thakur Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 450
High Courts30 Aug 2000
Sanjay Malhotra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) CriLJ 4481