High Courts07 Sept 2000

Parminder Kaur Vs Punjab School Education Board

Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0063

Constitution of India, 1950 — Article 226Memorandum of Association and Rules and Regulations of National Open School Society — Rule 10(9)Punjab School Education Board (Matriculation Examination) Regulations, 1988 — Regulation 6
High Courts05 Sept 2000Dismissed

Harjinder Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2001) CriLJ 1615 : (2000) 4 RCR(Criminal) 196

Criminal Procedure Code, 1973 (CrPC) — Section 164Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61Penal Code, 1860 (IPC) — Section 384