High Courts13 Sept 2000
Punjab Water Supply and Sewerage Board Vs Presiding Officer, Labour Court, Bhatinda
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0187
Industrial Disputes Act, 1947 — Section 25(G), 25(H)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,042 of 4,612
High Courts13 Sept 2000
Darshan Singh Maini Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0140
Punjab Civil Services Rules — Rule 5.32
High Courts13 Sept 2000
Sita Ram Vs Assistant Registrar, Co-op. Societies
Punjab And Haryana At Chandigarh · (2001) 2 LJR 730 : (2002) 1 LLR 87 : (2001) 1 PLJ 73 : (2000) 4 RCR(Civil) 700
High Courts13 Sept 2000Dismissed
Sunil Kumar Masih Vs Lal Chand
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 273 : (2000) 4 RCR(Civil) 597
High Courts13 Sept 2000
Druckgrafen India Limited Vs Haryana State Consumer Disputes Redressed
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 427 : (2001) 1 RCR(Civil) 234
Constitution of India, 1950 — Article 227, 54Consumer Protection Act, 1986 — Section 17, 2, 22, 27Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 16, 22(1), 22(5)
High Courts13 Sept 2000
Mukhtar Singh Vs Register, Co-op. Societies, Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 304
Constitution of India, 1950 — Article 226
High Courts12 Sept 2000
Baldev Singh Giani Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2001) 168 CTR 252 : (2001) 248 ITR 266
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(3), 144A, 147, 148
High Courts12 Sept 2000
Jai Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 158
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3, 4, 6
High Courts12 Sept 2000
Haryana State Co-operative Marketing and Supply Federation Limited, Chandigarh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0064
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts12 Sept 2000
Savitri Devi Vs Additional Director, Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0055
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts12 Sept 2000
Davinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 701
Land Acquisition Act, 1894 — Section 18
High Courts12 Sept 2000
Tarn Taran Co-operative Sugar Mills Ltd. Vs Smt. Balwant Kaur
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0020
Workmens Compensation Act, 1923 — Section 10, 10(1)
High Courts11 Sept 2000
Pushplata Jhunjhunwala Vs Chief Administrator, Haryana Urban Development Authority and others
Punjab And Haryana At Chandigarh · (2001) 1 LJR 634 : (2001) 1 PLJ 70 : (2001) 1 PLR 290 : (2000) 4 RCR(Civil) 703
High Courts11 Sept 2000
Dalip Jerath Vs Shalini Jerath
Punjab And Haryana At Chandigarh · (2002) 1 DMC 589 : (2001) 4 RCR(Civil) 572
Guardians and Wards Act, 1890 — Section 25Hindu Marriage Act, 1955 — Section 13, 13
High Courts11 Sept 2000
Land Chand and others Vs State of Haryana and others Ishwar Singh Vs State of Haryana and others Babu Ram Gupta Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0192
Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Sept 2000
Jagjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 185
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 23(1), 3(1), 3(2)
High Courts11 Sept 2000
Hoshiar Singh Vs Rajinder
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 716
High Courts11 Sept 2000
Baddowal Cooperative Agricultural Service Society Ltd. Vs Joint Registrar, Cooperative Societies, Patiala and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0173
Constitution of India, 1950 — Article 226, 311, 311(2)Punjab State Cooperative Agricultural Service Societies Rules, 1963 — Rule 14, 80
High Courts11 Sept 2000
Smt. Pushplata Jhunjhunwala Vs The Chief Administrator Huda and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0172
High Courts11 Sept 2000
Hira Lal Goyal Vs Sanjeev Goyal
Punjab And Haryana At Chandigarh · (2001) 1 ICC 546 : (2001) 1 LJR 122 : (2000) 4 RCR(Civil) 531