High Courts20 Sept 2000
Sushma Bhatia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0021
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,040 of 4,612
High Courts19 Sept 2000
Shahabad Farmers Co-Operative Marketing-cum-Processing Society Ltd. Vs Atam Parkash
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0170
Industrial Disputes Act, 1947 — Section 25
High Courts19 Sept 2000Allowed
Kamal Bhatia and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 117 : (2001) 1 ILR (P&H) 414
Constitution of India, 1950 — Article 14, 226
High Courts19 Sept 2000
Ajay Duggal Vs Preeti Duggal
Punjab And Haryana At Chandigarh · (2001) 1 LJR 588 : (2001) 1 Marr.LJ 260 : (2000) 4 RCR(Civil) 638
High Courts19 Sept 2000
Usha Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 LJR 531 : (2000) 4 RCR(Civil) 540
High Courts19 Sept 2000
Prem Lata Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 501 : (2000) 2 RCR(Rent) 461
High Courts19 Sept 2000
N.F.L. Employees (Pry) Consumers Coop. Store Ltd. Vs Industrial Tribunal, Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0009
Constitution of India, 1950 — Article 226
High Courts18 Sept 2000
Ravinder Nath Vs Rajni Sharma
Punjab And Haryana At Chandigarh · (2001) 1 LJR 638 : (2001) 1 Marr.LJ 8 : (2000) 4 RCR(Civil) 549
High Courts18 Sept 2000Dismissed
Tarsem Singh Vs Dr. Vivek puri
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Rent) 693
East Punjab Urban Rent Restriction Act, 1949 — Section 13(A)
High Courts18 Sept 2000Allowed
Nirmal Singh Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 74
High Courts18 Sept 2000
Ashok Kumar Vs Presiding Officer, Labour Court, Jalandhar and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0060
Civil Procedure Code, 1908 (CPC) — Section 11, 9Industrial Disputes Act, 1947 — Section 2
High Courts15 Sept 2000
Harmohinder Singh Vs Cooperation Minister, Punjab
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 176
Constitution of India, 1950 — Article 226Punjab Co-operative Societies Act, 1961 — Section 13, 13(8), 50, 57(1), 58
High Courts15 Sept 2000
Shaminder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0179
High Courts15 Sept 2000
Dalip Singh and others Vs Bachan Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 391
Transfer of Property Act, 1882 — Section 53
High Courts15 Sept 2000Dismissed
Ram Singh Vs Jaggar Singh
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 397 : (2001) 2 CivCC 218 : (2000) 4 RCR(Civil) 637
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts15 Sept 2000
Gurdev Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 655
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts15 Sept 2000
Bakshi Ram Tiwari Vs Punjab and Sind Bank
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0129
Civil Procedure Code, 1908 (CPC) — Section 16, 20Transfer of Property Act, 1882 — Section 53
High Courts15 Sept 2000
Pohu Ram Vs Land Acquisition Collector and another
Punjab And Haryana At Chandigarh · (2001) 1 ICC 547 : (2001) 1 LJR 492 : (2000) 4 RCR(Civil) 534
High Courts15 Sept 2000
S. Harmandar Singh and another Vs Co-operation Minister, Punjab Civil Secretariat, Chandigarh and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 27 : (2000) 2 PLJ 599 : (2001) 2 RCR(Civil) 291
High Courts15 Sept 2000
Vinod Tayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 601 : (2001) 1 ICC 504 : (2001) 1 LJR 457 : (2002) 1 LLR 677 : (2001) 1 PLJ 36 : (2000) 4 RCR(Civil) 709