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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,039 of 4,612

High Courts25 Sept 2000Dismissed

Kaka Singh Vs Additional Director of Consolidation, Punjab

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 14

Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2
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High Courts22 Sept 2000

Bakhtawar Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 16

Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
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High Courts21 Sept 2000Dismissed

Lal Chand Vs Mool Chand

Punjab And Haryana At Chandigarh · (2000) 2 RCR(Rent) 489

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13A(1)(A)
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High Courts20 Sept 2000

State of Haryana Vs Hardeep

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 91

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
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