High Courts29 Sept 2000

Gopal Krishan Chatrath Vs Bar Council of India

Punjab And Haryana At Chandigarh · AIR 2001 P&H 41 : (2001) 1 ILR (P&H) 426

Advocates Act, 1961 — Section 49, 49(1), 7, 7(1)Bar Council of India Rules, 1975 — Rule 2(1)Constitution of India, 1950 — Article 14, 21, 30
High Courts28 Sept 2000

Sukhdev Singh Vs Chhinder Pal Kaur

Punjab And Haryana At Chandigarh · (2001) 2 DMC 172 : (2001) 1 RCR(Civil) 5

Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Hindu Marriage Act, 1955 — Section 11, 12, 12(2), 13, 16
High Courts28 Sept 2000

Som Nath Vs Lachhman Singh

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 252 : (2001) 1 RCR(Civil) 100

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Evidence Act, 1872 — Section 113, 114, 20, 21, 23Punjab Land Revenue Act, 1887 — Section 44
High Courts28 Sept 2000

State of Punjab Vs Lakhwant Singh

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 72

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts27 Sept 2000

Chandu Lal through LRs Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 370

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 19, 20, 21