High Courts03 Oct 2000
State of Punjab Vs Sucha Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 181
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,036 of 4,612
High Courts03 Oct 2000
Kupil Dev Aggarwal Vs Rajni
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 432 : (2001) 1 RCR(Civil) 16
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 23, 23(1), 24
High Courts03 Oct 2000Allowed
Haryana Pollution Control Board Vs Associate Distillery
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0047
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts03 Oct 2000
Bhika Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 512
High Courts03 Oct 2000Dismissed
Buta Ram Vs Veeru Ram alias Berru Ram
Punjab And Haryana At Chandigarh · AIR 2001 P&H 127 : (2001) 2 ILR (P&H) 209
High Courts03 Oct 2000
Zila Parishad Fatehgarh Sahib Vs Presiding Officer, Labour Court Patiala
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0023
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25
High Courts03 Oct 2000
Amit Kohli Vs U.O.I.
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 256
High Courts03 Oct 2000
State of Haryana Vs D.C.M., Hissar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 58
Civil Procedure Code, 1908 (CPC) — Section 47Land Acquisition Act, 1894 — Section 15, 18, 23(1), 4(1)
High Courts29 Sept 2000
M/s. S.J. Knitting and Finishing Mills (P) Ltd. Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0193
Employees State Insurance Act, 1948 — Section 75, 85
High Courts29 Sept 2000
Udesh Kumar Vs The Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0186
Industrial Disputes Act, 1947 — Section 25
High Courts29 Sept 2000
Shri Jainendra Public School Vs The Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0185
Industrial Disputes Act, 1947 — Section 2
High Courts29 Sept 2000
Mohinder Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0165
Constitution of India, 1950 — Article 227
High Courts29 Sept 2000
Smt. Khazani Vs Ram Kishan
Punjab And Haryana At Chandigarh · AIR 2001 P&H 129 : (2001) 2 CivCC 311 : (2001) 1 ILR (P&H) 319 : (2001) 1 RCR(Civil) 129
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 17(1)
High Courts29 Sept 2000
M/s. Bhagwan Dass and Sons Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 99
Arbitration Act, 1940 — Section 20
High Courts29 Sept 2000
M/s Naresh Department Store Vs Chandigarh Administration and others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 197 : (2001) 1 RCR(Civil) 195
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 11Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts29 Sept 2000
Ajmer Singh (Ex. Sigmn) Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0137
Constitution of India, 1950 — Article 226
High Courts29 Sept 2000
Satwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 615 : (2000) 4 RCR(Criminal) 607
High Courts29 Sept 2000
N.K.Jain Vs C.B.I.through Superintendent of Police, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 492 : (2000) 4 RCR(Criminal) 789
High Courts29 Sept 2000Dismissed
Gurera Gas Cylinders Pvt. Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2003) 180 CTR 159
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts29 Sept 2000
Ashok Kumar Singhal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) CriLJ 1043 : (2001) 1 RCR(Criminal) 347
Penal Code, 1860 (IPC) — Section 120, 406, 409