High Courts06 Oct 2000

Roshan Lal Vs Kamlesh

Punjab And Haryana At Chandigarh · (2001) 1 DMC 658 : (2001) 1 RCR(Civil) 49

Hindu Marriage (Amendment) Act, 1956 — Section 12(1), 13, 13(1), 23
High Courts06 Oct 2000

Kishan Chand Arora Vs O.P. Arora

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 184

Criminal Procedure Code, 1973 (CrPC) — Section 397 , 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 464, 465
High Courts06 Oct 2000Allowed

Ram Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0017

Constitution of India, 1950 — Article 226Haryana Canal and Drainage Act, 1974 — Section 17, 20