High Courts11 Oct 2000
Punjab State Civil Supplies Corporation Ltd. Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,033 of 4,612
High Courts11 Oct 2000
Nikhil Sharma Vs A.N.Bhardwaj
Punjab And Haryana At Chandigarh · (2001) 2 ICC 406 : (2001) 1 LJR 365 : (2001) 1 PLR 610 : (2001) 1 RCR(Civil) 76
High Courts11 Oct 2000
Gopal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 601
Penal Code, 1860 (IPC) — Section 304
High Courts11 Oct 2000
Om Parkash Vs Haryana State
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 271
High Courts11 Oct 2000
Punjab State Civil Supplies Corporation Limited Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0051
High Courts11 Oct 2000
Nikhil Sharma Vs A.N. Bhardwaj
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 361
High Courts11 Oct 2000
Sher Shingh and others Vs Daryao Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 127
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts11 Oct 2000
Bansi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0002
Constitution of India, 1950 — Article 14, 220, 226, 227
High Courts10 Oct 2000
Dr. Shelly Jetly Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0133
Constitution of India, 1950 — Article 226
High Courts10 Oct 2000
All India Allahabad Bank Employees Steering Committee Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0130
Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Oct 2000
Haryana Land Reclamation and Development Corporation Limited Vs Rajbir Singh
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Section 35Constitution of India, 1950 — Article 12, 311Food Corporation of India Staff Regulations, 1971 — Regulation 15, 15(3), 7
High Courts10 Oct 2000
Ganesh Dutt Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 122
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 25
High Courts10 Oct 2000
Amandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 LLJ 893
Apprenticeship Rules, 1991 — Rule 6Constitution of India, 1950 — Article 14, 16
High Courts10 Oct 2000Allowed
Balbir Kaur Vs Smt. Jit Kaur and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 124
Penal Code, 1860 (IPC) — Section 306, 34
High Courts10 Oct 2000
Punjab State Civil Supplies Corporation Ltd. Vs Presiding Officer, Labour Court, Gurdaspur
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0116
Industrial Disputes Act, 1947 — Section 11
High Courts10 Oct 2000
Balbir Kaur Vs Jit Kaur and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 124 : (2001) 1 RCR(Civil) 148
Guardians and Wards Act, 1890 — Section 7Penal Code, 1860 (IPC) — Section 306, 34
High Courts10 Oct 2000
Harpreet Singh Bawa Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 441
High Courts10 Oct 2000
The New India Assurance Co. Ltd. Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 14
High Courts10 Oct 2000
Damodar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 10 P&H CK 0088
Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts10 Oct 2000
Kanwal Kishore Jerath Vs State (U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 227 : (2000) 4 RCR(Criminal) 600