High Courts11 Sept 2000
Davinder Kumar Sharma Vs Darshan Singh Mann
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 605 : (2001) 1 RCR(Civil) 240
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,043 of 4,612
High Courts11 Sept 2000
N.F.L. Employees (P) Cooperative Consumer Store Vs Additional Registrar (Credit) Cooperative Societies Punjab
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0056
Constitution of India, 1950 — Article 226
High Courts11 Sept 2000
Satbir Vs Barfo
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 595
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Sept 2000
Hoshaiar Singh Vs Mahender
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 597
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Sept 2000Dismissed
Brij Mohan Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0033
Constitution of India, 1950 — Article 226Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 10
High Courts11 Sept 2000
Tehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 770
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 11(2), 2(4)
High Courts11 Sept 2000
Bachan Singh Vs Joint Development Commissioner
Punjab And Haryana At Chandigarh · (2001) 1 LJR 451 : (2001) 1 PLJ 45 : (2001) 1 PLR 700 : (2000) 4 RCR(Civil) 702
High Courts08 Sept 2000
Darshan Gir Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 146 : (2001) 1 RCR(Civil) 371
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 151
High Courts08 Sept 2000
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 358
Punjab Co-operative Societies Act, 1961 — Section 27(1) , 68
High Courts08 Sept 2000
Surjit Kaur Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 405 : (2001) 2 ILR (P&H) 134 : (2001) 1 RCR(Civil) 67
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 41 Rule 27Evidence Act, 1872 — Section 65
High Courts08 Sept 2000
Baljit Kaur Vohra and Others Vs Dr. Vikramjit Singh Vohra and Others
Punjab And Haryana At Chandigarh · (2003) 115 CompCas 194 : (2000) 126 PLR 683 : (2004) 50 SCL 693
Companies Act, 1956 — Section 10E, 10F
High Courts08 Sept 2000
Om Partap Vs Chuhria Ram
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 363 : (2001) 2 CivCC 363 : (2000) 2 CurLJ 485 : (2001) 1 ICC 158 : (2001) 1 LJR 477 : (2002) 2 LLR 120 : (2001) 1 PLJ 589 : (2001) 1 PLR 8 : (2001) 1 RCR(Civil) 18
High Courts08 Sept 2000
Reena Kumari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 Marr.LJ 261 : (2001) 1 Marr.LJ 2 : (2000) 4 RCR(Civil) 438
High Courts08 Sept 2000
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 248
Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 1(2), 2, 5
High Courts08 Sept 2000
Ajay Malik, Excise and Taxation Officer, Gurgaon Vs State of HARYANA Arvind Malhan Vs State of HARYANA
Punjab And Haryana At Chandigarh · (2000) 09 P&H CK 0041
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Sept 2000
Punjab State of Civil Supplies Corporation Limited Vs Harmail Singh and another
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 308 : (2001) 1 RCR(Civil) 634
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, 115
High Courts07 Sept 2000
Nirvans Cooperative Housing Building Society Ltd. Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 759
Constitution of India, 1950 — Article 226, 227
High Courts07 Sept 2000
Amarjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 AICLR 292 : (2000) 4 RCR(Criminal) 628
High Courts07 Sept 2000
Subash Chugh & Co. Vs Girnar Fibres Ltd.
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 480
High Courts07 Sept 2000
Naresh Kumar Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 580 : (2001) 3 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10