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Punjab And Haryana At Chandigarh judgments

92,229 judgments · page 3,046 of 4,612

High Courts30 Aug 2000

M.L. Gandhi Vs State

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 604 : (2001) 1 RCR(Criminal) 697

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts30 Aug 2000Dismissed

Parkash Kaur and Others Vs Gurbachan Kaur and Another

Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 170 : (2000) 4 RCR(Criminal) 339

Criminal Procedure Code, 1973 (CrPC) — Section 190, 4(2), 482Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 2(1), 20, 3
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High Courts29 Aug 2000

Jaswinder Kaur Vs Avtar Singh and Others

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 39 : (2001) 2 DMC 357 : (2000) 4 RCR(Civil) 604

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
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High Courts29 Aug 2000

Punjab National Bank Vs Shishu

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 79 : (2003) 46 SCL 92

Banking Regulation Act, 1949 — Section 21AHaryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 8
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