High Courts29 Aug 2000
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 4479 : (2000) 4 RCR(Criminal) 180
Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,047 of 4,612
High Courts29 Aug 2000Allowed
Hindustan Lever Ltd. Vs Intron Ltd. and Another
Punjab And Haryana At Chandigarh · (2001) 1 CivCC 447 : (2000) 126 PLR 722
High Courts29 Aug 2000
Oriental Insurance Co. Ltd. Vs Gary Michael Powell and Others
Punjab And Haryana At Chandigarh · (2001) ACJ 1793 : (2000) 4 RCR(Civil) 363
Motor Vehicles Act, 1988 — Section 149
High Courts29 Aug 2000Dismissed
Jagar Singh and Others Vs Baldev Kaur
Punjab And Haryana At Chandigarh · (2000) 126 PLR 831 : (2000) 4 RCR(Civil) 462
Civil Procedure Code Amendment Act, 1968 — Section 35B
High Courts29 Aug 2000Dismissed
Nanda Vs Ram Dhan
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 330 : (2000) 4 RCR(Civil) 362
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts29 Aug 2000
Ram Singh Vs Amar Singh
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 32 : (2001) 3 RCR(Civil) 48
Stamp Act, 1899 — Section 36
High Courts28 Aug 2000
Man Singh Vs The Ambala Central Co-operative Bank Ltd.
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0236
Constitution of India, 1950 — Article 226
High Courts28 Aug 2000
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 452
High Courts28 Aug 2000
Shant Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 274 : (2000) 4 RCR(Criminal) 102
High Courts28 Aug 2000
Mohinder Singh Vs Bhajan Kaur
Punjab And Haryana At Chandigarh · (2001) 1 Marr.LJ 316
High Courts28 Aug 2000
Shankar Lal Vs Om Parkash
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 135 : (2001) 1 RCR(Civil) 1
Punjab State Election Commission Act, 1994 — Section 35, 67, 67(3), 79, 89
High Courts28 Aug 2000
Sutlej Industries Limited Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0053
Central Sales Tax Act, 1956 — Section 3
High Courts28 Aug 2000Dismissed
Mander Singh Vs Mangal Singh
Punjab And Haryana At Chandigarh · (2000) 126 PLR 835 : (2000) 4 RCR(Civil) 494
High Courts28 Aug 2000
State of Haryana Vs Pardeep Kumar and another
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0035
Industrial Disputes Act, 1947 — Section 10
High Courts28 Aug 2000
Executive Engineer, PWD Public Health Division, Fetehabad Vs Ram Karan
Punjab And Haryana At Chandigarh · (2001) 1 LLJ 705
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts28 Aug 2000
Chanshyam Sorot Vs A.K. Babbar
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 525
Contempt of Courts Act, 1971 — Section 10, 11, 12
High Courts26 Aug 2000
Manju Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0219
Constitution of India, 1950 — Article 226, 227
High Courts26 Aug 2000
Bhag Singh Vs Financial Commissioner (Revenue), Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 9
Constitution of India, 1950 — Article 226
High Courts26 Aug 2000
Ms. Gaganjyot Mann Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0207
Constitution of India, 1950 — Article 12, 226
High Courts26 Aug 2000Allowed
Perfect Pen Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 122 STC 533
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(3)