High Courts26 Aug 2000Allowed
Jai Durga Marble Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 123 STC 34
Haryana General Sales Tax Act, 1973 — Section 39Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,229 judgments · page 3,048 of 4,612
High Courts26 Aug 2000Dismissed
Sarju Kumar Vs Chandigarh Adminsitration
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0032
High Courts26 Aug 2000Allowed
Ashok Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (2003) 128 TAXMAN 581
Income Tax Act, 1961 — Section 206, 206C, 44AC
High Courts26 Aug 2000
Ashok Kumar and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2001) 252 ITR 200
Income Tax Act, 1961 — Section 2, 206, 206C, 206C(1), 44AC
High Courts26 Aug 2000
Sarju Kumar Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2000) 2 CurLJ 272 : (2001) 1 ICC 484 : (2001) 1 LJR 572 : (2001) 1 PLJ 78 : (2001) 1 PLR 703 : (2000) 4 RCR(Civil) 633
High Courts25 Aug 2000
Chaman Lal Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (2001) 1 LJR 404 : (2002) 1 LLR 83 : (2001) 1 PLJ 51 : (2001) 1 PLR 420 : (2000) 4 RCR(Civil) 632
High Courts25 Aug 2000Allowed
Kissan Brothers Faridkot Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2001) CriLJ 234 : (2000) 4 RCR(Criminal) 210
Insecticides Act, 1968 — Section 15, 17, 18, 29, 3Insecticides Rules, 1971 — Rule 27(5)
High Courts25 Aug 2000Allowed
Jagmati and Others Vs Harkesh Chand
Punjab And Haryana At Chandigarh · (2001) 1 DMC 511 : (2000) 4 RCR(Criminal) 581
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401
High Courts25 Aug 2000
Shveta Rangray and others Vs Thapar Institute of Engineering and Technology and others
Punjab And Haryana At Chandigarh · AIR 2001 P&H 13 : (2001) 1 RCR(Civil) 199
Industrial Disputes Act, 1947 — Section 36(4)Mines Act, 1952 — Section 3Ordinance of Punjab University, Patiala — Ordinance 18
High Courts25 Aug 2000Dismissed
Chaman Lal and others Vs Financial Commissioner and others
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0174
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 10(4)
High Courts25 Aug 2000
Ghanshyam Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 167 : (2000) 4 RCR(Criminal) 516
High Courts25 Aug 2000
Dhani Ram Chaudhary Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Criminal) 684
High Courts25 Aug 2000
Northern Minerals Ltd. and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2000) CriLJ 4278 : (2000) 4 RCR(Criminal) 189
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Aug 2000
Jai Durga Industries Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2001) 1 ICC 501 : (2001) 1 LJR 621 : (2001) 1 PLJ 68 : (2000) 4 RCR(Civil) 697
High Courts25 Aug 2000
Sardara Singh Vs B.D.P.O.and another
Punjab And Haryana At Chandigarh · (2001) 1 LJR 488 : (2000) 4 RCR(Civil) 532
High Courts25 Aug 2000
Gram Panchayat, Bhora Kalan Vs Kesar Devi
Punjab And Haryana At Chandigarh · (2001) 2 LJR 389 : (2001) 1 PLJ 30 : (2000) 4 RCR(Civil) 437
High Courts25 Aug 2000
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 4 AICLR 585 : (2000) 4 RCR(Criminal) 351
High Courts25 Aug 2000Dismissed
Surinder Singh Vs Financial Commissioner, Revenue, Punjab Civil Secretariat, Chandigarh and others
Punjab And Haryana At Chandigarh · (2000) 4 RCR(Civil) 629
Constitution of India, 1950 — Article 226
High Courts25 Aug 2000
Assistant Estate Officer, Chandigarh Admn. Vs Smt. Anita Arora
Punjab And Haryana At Chandigarh · (2000) 08 P&H CK 0038
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8Constitution of India, 1950 — Article 226
High Courts25 Aug 2000
Ved Prakash Vs Executive Engineer
Punjab And Haryana At Chandigarh · (2001) 90 FLR 338 : (2001) 1 LLJ 1224
Constitution of India, 1950 — Article 226