High Courts10 Jul 2002Dismissed
Sushil Kumar @ Sunil Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 113
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,893 of 4,620
High Courts09 Jul 2002Allowed
Punjab Panchayati Union and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2002 P&H 356 : (2003) 1 ILR (P&H) 105 : (2002) 4 RCR(Civil) 132
Constitution of India, 1950 — Article 226, 243, 243E, 243E(1)Punjab Panchayati Raj Act, 1994 — Section 209, 29, 29A
High Courts09 Jul 2002Dismissed
Shiv Durga Alloys Private Limited Vs P.S.E.B. and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 572 : (2002) 4 RCR(Civil) 111
Electricity Act, 1910 — Section 2
High Courts09 Jul 2002Dismissed
Smt. Geeta Sood Vs Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 131
Constitution of India, 1950 — Article 226
High Courts09 Jul 2002Dismissed
State of Haryana Vs Bhartu etc.
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 222 : (2002) 3 RCR(Criminal) 477
Arms Act, 1959 — Section 25, 29Penal Code, 1860 (IPC) — Section 302
High Courts08 Jul 2002Dismissed
State of Punjab Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 526 : (2002) 3 RCR(Criminal) 468
Penal Code, 1860 (IPC) — Section 409
High Courts08 Jul 2002Dismissed
State of Punjab Vs Jalaur Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 234 : (2002) 3 RCR(Criminal) 478
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 50, 51, 52(i)
High Courts08 Jul 2002
Gurcharan Singh @ Kaka Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 314 : (2003) 1 CivCC 314 : (2002) 4 RCR(Criminal) 21
High Courts08 Jul 2002
State of Punjab Vs Kikkar Singh
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 155 : (2002) 2 CCC 455 : (2002) 3 RCR(Criminal) 568
High Courts08 Jul 2002
State of Punjab Vs Harkirat Singh
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 1035 : (2002) 4 RCR(Criminal) 588
High Courts05 Jul 2002Dismissed
State of Punjab Vs Amar Singh alias Ambar Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 345 : (2002) 3 RCR(Criminal) 467
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 52, 55, 57
High Courts05 Jul 2002
Swaran Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 669
High Courts05 Jul 2002Dismissed
Col. P.K. Hazra (Died) A.M.C. and Another Vs Government of India and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0037
Constitution of India, 1950 — Article 14, 16
High Courts04 Jul 2002Allowed
Mohan Lal Ex. Liquidator of the Jamiatpura Dheru, Co-operative Joint Farming Society Ltd. Vs The Jamiatpura Co-operative Joint Farming Society Ltd.
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 826
High Courts04 Jul 2002Allowed
Flow Link Industries Private Limited Vs Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (2002) 128 STC 433
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts03 Jul 2002Dismissed
Commissioner of Central Excise Vs Gian Castings Ltd. and Others
Punjab And Haryana At Chandigarh · (2003) 85 ECC 752 : (2003) 111 ECR 583 : (2003) 158 ELT 153
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts03 Jul 2002
Harnam Singh Vs Mall Singh
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 243
High Courts03 Jul 2002Allowed
Bachh Raj Jain and Others Vs C.K. Trading Company
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 527 : (2002) 2 RCR(Rent) 417
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts02 Jul 2002Dismissed
Kulwant Rai and Another Vs Des Raj and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 214 : (2003) 133 PLR 128 : (2002) 2 RCR(Rent) 288
East Punjab Urban Rent Restriction Act, 1949 — Section 2(2)Transfer of Property Act, 1882 — Section 52
High Courts02 Jul 2002Allowed
Gurbachan Singh Vs Inder Singh and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0093
Limitation Act, 1963 — Section 14(1), 18Redemption of Mortgages (Punjab) Act, 1913 — Section 14(1)