High Courts17 Jul 2002
State of Punjab Vs Resham Lal & ors.
Punjab And Haryana At Chandigarh · (2003) 1 FJCC 191 : (2003) 1 RCR(Criminal) 76
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,892 of 4,620
High Courts17 Jul 2002
State of Punjab Vs Avtar Singh
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 822
High Courts17 Jul 2002Allowed
Sirhind Bus Service Registered Vs State Transport Commissioner and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 520
Motor Vehicles (Amendment) Act, 1986 — Section 100, 99
High Courts16 Jul 2002
State of Punjab Vs Har Chand Singh and others
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 618 : (2002) 3 RCR(Criminal) 746
High Courts16 Jul 2002
State of Haryana Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 621 : (2002) 3 RCR(Criminal) 747
High Courts16 Jul 2002Allowed
Indrawati Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 291
High Courts16 Jul 2002Dismissed
State of Punjab Vs Kashmir Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 270 : (2002) 3 RCR(Criminal) 481
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts15 Jul 2002
Shiv Narain Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 134
High Courts15 Jul 2002Dismissed
Sh. Surinder Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0046
Constitution of India, 1950 — Article 226
High Courts15 Jul 2002
Jitinder Singh Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 343
High Courts15 Jul 2002Dismissed
Hafed Vs Narang Industries Ltd.
Punjab And Haryana At Chandigarh · (2003) 133 PLR 74 : (2002) 4 RCR(Civil) 340
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8
High Courts12 Jul 2002Allowed
Mukhtiar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 663 : (2002) 3 RCR(Criminal) 737
Insecticides Act, 1968 — Section 31
High Courts12 Jul 2002Allowed
Malkiat Singh Vs Smt. Darshan Kaur
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 665 : (2003) 1 DMC 572
Hindu Marriage Act, 1955 — Section 24
High Courts12 Jul 2002Dismissed
Sharvan Kumar Vs Sumeet Kumar Garg
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 456
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Evidence Act, 1872 — Section 122, 123, 124
High Courts12 Jul 2002Allowed
Dr. L.C. Rohella and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 133 PLR 195
Insecticides Act, 1968 — Section 3
High Courts11 Jul 2002Allowed
Kuldip Singh Vs Smt. Surinder Kaur
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 33 : (2003) 1 DMC 588 : (2003) 1 RCR(Civil) 352
Hindu Marriage Act, 1955 — Section 13(B)(1)
High Courts11 Jul 2002Allowed
Samra Steel Products (P.) Ltd. Vs Excise and Taxation Officer-Cum-Assessing Authority and Others
Punjab And Haryana At Chandigarh · (2003) 129 STC 25
Central Sales Tax Act, 1956 — Section 9(2)Punjab General Sales Tax Act, 1948 — Section 20(5)
High Courts10 Jul 2002Dismissed
Commissioner of C. Ex. Vs J.C.T. Limited
Punjab And Haryana At Chandigarh · (2003) 151 ELT 508
Central Excise Rules, 1944 — Rule 57A, 57G
High Courts10 Jul 2002Allowed
Ms. Nitti and Another Vs Dental Council of India and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0094
Dentists Act, 1948 — Section 22
High Courts10 Jul 2002Dismissed
Surana Industries Ltd. Vs Surindra Engineering and Trading Co.
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0089
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 1, Order 26 Rule 2, Order 26 Rule 3, Order 26 Rule 4