High Courts26 Jul 2002
Anita Chauhan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 185 : (2003) 2 RCR(Civil) 180
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 19, 22C, 22E
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,890 of 4,620
High Courts26 Jul 2002Dismissed
State Bank of India Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 399 : (2003) 2 RCR(Civil) 744
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8AChandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12(3), 20Constitution of India, 1950 — Article 226
High Courts26 Jul 2002Dismissed
Satya Wati and Others Vs Mahadev Ramaji Pati
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 594 : (2003) 1 CivCC 476 : (2003) 133 PLR 124
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts25 Jul 2002Allowed
Dr. Amar Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 38
Constitution of India, 1950 — Article 14Punjab Town Improvement (Utilisation of Lands and Allotment of Plots) Rules, 1983 — Rule 10, 10(1), 10(3), 11, 12Punjab Town Improvement Act, 1922 — Section 15, 15(3), 30, 30(1), 73
High Courts25 Jul 2002Allowed
Union of India (UOI) Vs State Consumer Disputes Commission and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 77 : (2002) 4 RCR(Civil) 298
Consumer Protection Act, 1986 — Section 1(4), 2
High Courts25 Jul 2002Dismissed
State of Punjab Vs Sat Parkash
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0052
High Courts25 Jul 2002Allowed
The Labour Bureau Employees Cooperative House Building Society Ltd. Vs The Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 159 : (2002) 4 RCR(Civil) 120
Constitution of India, 1950 — Article 227Punjab Co-operative Societies Rules, 1963 — Rule 80
High Courts24 Jul 2002
Jaipal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 822 : (2003) 2 RCR(Criminal) 310
High Courts24 Jul 2002
State of Haryana Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 738
High Courts24 Jul 2002Allowed
Master Saurabh Dahiya Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0047
High Courts24 Jul 2002Allowed
Gilton Industries and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 116 : (2003) 1 RCR(Civil) 634
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
High Courts24 Jul 2002Dismissed
State of Haryana Vs Naresh Kumar Vasisth
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 636 : (2002) 3 RCR(Criminal) 740
Penal Code, 1860 (IPC) — Section 304B
High Courts23 Jul 2002Dismissed
The Rajasthan State Co-operative Sheep Wool and Marketing Federation Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 825
Civil Procedure Code, 1908 (CPC) — Section 115(1)
High Courts23 Jul 2002
Kanwaljit Singh & Anr. Vs Amarjit Singh & Anr.
Punjab And Haryana At Chandigarh · (2002) 4 ICC 674 : (2003) 1 LJR 440 : (2002) 4 RCR(Civil) 372
High Courts23 Jul 2002
Budha Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 751
High Courts23 Jul 2002
Rasal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 774
High Courts23 Jul 2002
Union of India (UOI) Vs Rajesh Kumar @ Rajesh Kumar Lhiha
Punjab And Haryana At Chandigarh · (2004) 2 ACC 95 : AIR 2003 P&H 141 : (2002) 4 RCR(Civil) 192
Penal Code, 1860 (IPC) — Section 420Railways Act, 1989 — Section 123, 124, 124A
High Courts23 Jul 2002Allowed
Rai Sahab Mehta Vs General Manager, Northern Railways and Others
Punjab And Haryana At Chandigarh · (2003) 1 ARBLR 413 : (2002) 3 RCR(Civil) 722
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts22 Jul 2002
Lakshmi Chand Vs Basanti alias Kailash
Punjab And Haryana At Chandigarh · (2003) 2 LJR 327 : (2003) 1 PLJ 321 : (2003) 1 RCR(Civil) 298
High Courts22 Jul 2002
Kaka Ram alias Kala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 35