High Courts01 Aug 2002Dismissed
Gurdev Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 53 : (2002) 4 RCR(Civil) 277
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,889 of 4,620
High Courts31 Jul 2002
Malwa Industries Ltd. Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2003) 160 ELT 160
Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 11A
High Courts31 Jul 2002
Sarabjit Singh and Ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 763
High Courts31 Jul 2002
Jalandhar Improvement Trust, Jalandhar Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2002) 2 CurLJ 697 : (2003) 2 LLR 184 : (2003) 1 PLR 434 : (2003) 1 RCR(Civil) 401
High Courts31 Jul 2002
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 728
High Courts31 Jul 2002Dismissed
Ram Partap Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 361
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6)
High Courts31 Jul 2002Allowed
Manjit Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 25
High Courts31 Jul 2002Allowed
Rajesh Mahajan and Others Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 186 CTR 428 : (2002) 257 ITR 577
Income Tax Act, 1961 — Section 127, 127(1), 132
High Courts30 Jul 2002Dismissed
Ajmer Singh Vs Ranjit Kaur
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 308 : (2003) 133 PLR 103 : (2002) 4 RCR(Civil) 523
Hindu Marriage Act, 1955 — Section 13
High Courts30 Jul 2002Allowed
Lajpat Lok Seva Samiti Vs Ms. Vijay Sood
Punjab And Haryana At Chandigarh · (2003) 1 ILR (P&H) 1 : (2003) 133 PLR 131 : (2002) 2 RCR(Rent) 300
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts30 Jul 2002Allowed
Lokender Kothari Vs Prohibition Excise and Taxation Commissioner-cum-Revisional Authority and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 799
Punjab Passengers and Goods Taxation Act, 1952 — Section 9(4)
High Courts30 Jul 2002Dismissed
Haryana State Agricultural Marketig Board Vs Jagdish Chand Contractor and Another
Punjab And Haryana At Chandigarh · (2003) 1 ARBLR 476 : (2003) 2 CivCC 23 : (2003) 1 RCR(Civil) 780
Arbitration and Conciliation Act, 1996 — Section 31(7)Interest Act, 1978 — Section 3
High Courts29 Jul 2002Dismissed
Parmod Vs Jagbir Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 623 : (2003) 133 PLR 365 : (2003) 2 RCR(Civil) 184
Constitution of India, 1950 — Article 226, 227Legal Services Authorities Act, 1987 — Section 22(3)
High Courts29 Jul 2002Dismissed
Saravjit Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 117
Army Rules, 1954 — Rule 177, 179, 180, 181
High Courts29 Jul 2002Dismissed
Shri Sardari Lal Jain Since Deceased through his L.R. Vs Smt. Dhanwanti Devi
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 638 : (2002) 2 RCR(Rent) 296
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jul 2002Dismissed
Bakhtawar Singh Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 467 : (2003) 1 RCR(Civil) 242
High Courts29 Jul 2002Dismissed
Tilak Raj Gupta Vs Daljit Singh
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 86 : (2002) 4 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts29 Jul 2002Dismissed
Mrs. Rekha Vij Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 239
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jul 2002
Subhas Chand Vs Gram Panchayat, Deepalpur
Punjab And Haryana At Chandigarh · (2003) 3 ICC 380 : (2003) 2 LJR 752 : (2003) 3 LLR 108 : (2002) 2 PLJ 465 : (2003) 1 PLR 145 : (2003) 2 RCR(Civil) 301
High Courts26 Jul 2002Dismissed
Subha Chand Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2003) 133 PLR 145
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B, 7