High Courts22 Jul 2002Dismissed
Lakhmi Chand (Dead) through LRs. Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 460
Hindu Adoptions and Maintenance Act, 1956 — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,891 of 4,620
High Courts22 Jul 2002Dismissed
Sahdev Singh Vs Lakshmi Chand and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 573 : (2003) 1 RCR(Civil) 300
Hindu Adoptions and Maintenance Act, 1956 — Section 10
High Courts22 Jul 2002Dismissed
Lakhmi Chand and Another Vs Tara Chand (deceased by LR) and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 75 : (2003) 1 RCR(Civil) 86
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts22 Jul 2002Dismissed
Om Parkash and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) CriLJ 3817 : (2002) 4 RCR(Criminal) 228
Prevention of Food Adulteration Act, 1954 — Section 16, 2Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts22 Jul 2002Dismissed
Lal Chand Vs Sunita Rani
Punjab And Haryana At Chandigarh · (2003) 1 DMC 39 : (2002) 4 RCR(Criminal) 247
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts19 Jul 2002
State of Haryana Vs Naresh Kumar and another
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 337
High Courts19 Jul 2002
Leela Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 289 : (2002) 3 RCR(Criminal) 805
High Courts19 Jul 2002
Janak Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 282 : (2002) 4 RCR(Criminal) 248
High Courts19 Jul 2002Dismissed
Group Capt. Mohinder Singh Sihota Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 5 CriminalCC 292 : (2002) 3 RCR(Criminal) 803
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 365, 380, 447, 452
High Courts19 Jul 2002
Paramjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 DMC 305 : (2002) 3 RCR(Criminal) 830
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts19 Jul 2002Allowed
Kanwar Lal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 345
Limitation Act, 1963 — Section 5Stamp Act, 1899 — Section 47A
High Courts18 Jul 2002Dismissed
Smt. Shobha Sahni Vs Prem Lata
Punjab And Haryana At Chandigarh · (2003) 133 PLR 87
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, 115(1)
High Courts18 Jul 2002
K.N.T. Nair Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2002) 07 P&H CK 0085
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A
High Courts18 Jul 2002
State of Punjab Vs Dhara Singh
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 749
High Courts18 Jul 2002Allowed
Saroop Singh Vs Surjan Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 70 : (2002) 4 RCR(Civil) 606
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jul 2002Allowed
Hari Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 764
Land Acquisition Act, 1894 — Section 18
High Courts18 Jul 2002Dismissed
Lal Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2002) 3 CivCC 563 : (2002) 4 RCR(Civil) 219
Registration Act, 1908 — Section 17(I)(vi)
High Courts17 Jul 2002Dismissed
State of Haryana Vs Rajbati and Others
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 81 : (2002) 3 RCR(Criminal) 743
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts17 Jul 2002Dismissed
Narender Singh and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) CriLJ 222
Penal Code, 1860 (IPC) — Section 300, 323, 324, 34
High Courts17 Jul 2002Allowed
Paramjit Kumar and Another Vs Prem Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 430 : (2003) 2 RCR(Civil) 371
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, Order 39 Rule 7