High Courts27 Jan 1961Dismissed
Mange and Another Vs Lalji Harnam and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 325
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,620 of 4,734
High Courts27 Jan 1961Dismissed
Shri Waryam Singh Vs Smt. Pritpal Kaur
Punjab And Haryana At Chandigarh · AIR 1961 P&H 320 : (1961) 2 ILR (P&H) 512
Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Jan 1961
Batan Singh and Others Vs Nathu Birju
Punjab And Haryana At Chandigarh · AIR 1961 P&H 503 : (1961) 2 ILR (P&H) 518
Land Acquisition Act, 1894 — Section 23Limitation Act, 1908 — Section 12Punjab High Court Rules and Orders — Rule 2
High Courts25 Jan 1961
COMMISSIONER OF Income Tax Vs BENARSI DAS AND COMPANY.
Punjab And Haryana At Chandigarh · (1962) 44 ITR 835
Income Tax Act, 1961 — Section 26A
High Courts25 Jan 1961Allowed
Ram Saran Dass Tara Chand Vs Ram Richhpal L. Mannu Lal and Another
Punjab And Haryana At Chandigarh · AIR 1963 P&H 206 : (1961) 2 ILR (P&H) 507
Provincial Small Cause Courts Act, 1887 — Section 17, 17(1), 25
High Courts25 Jan 1961Dismissed
Sukhdip Singh Vs Arjan Singh Mihan Singh and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 326
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10(1)
High Courts20 Jan 1961
P.C. Wadhwa Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 516 : (1961) 2 ILR (P&H) 497
All India Services (Discipline and Appeal) Rules, 1955 — Rule 5Constitution of India, 1950 — Article 226, 311Police Service (Recruitment) Rules, 1954 — Rule 4
High Courts19 Jan 1961Allowed
Jai Ram Devi Ditta Vs Tota Ram Hardev Ram and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 395 : (1961) 2 ILR (P&H) 479
Hindu Succession Act, 1956 — Section 14
High Courts19 Jan 1961Dismissed
Bachan Singh Harnam Singh Vs Banarsi Dass Hari Ram and Another
Punjab And Haryana At Chandigarh · AIR 1961 P&H 361
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 53
High Courts19 Jan 1961
RAJ WOOLLEN INDUSTRIES Vs COMMISSIONER OF Income Tax, SIMLA.
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 485 : (1961) 43 ITR 36
Income Tax Act, 1961 — Section 10
High Courts13 Jan 1961
Tara Chand Verma Vs The State
Punjab And Haryana At Chandigarh · (1961) CriLJ 148
Penal Code, 1860 (IPC) — Section 500, 501
High Courts12 Jan 1961
KESHAV SILK MILLS Vs Income Tax APPELLATE TRIBUNAL.
Punjab And Haryana At Chandigarh · (1962) 45 ITR 189
Income Tax Act, 1961 — Section 66(2)
High Courts12 Jan 1961
Shiv Ram and Another Vs The Excise and Taxation Commissioner
Punjab And Haryana At Chandigarh · (1961) 12 STC 554
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 5
High Courts12 Jan 1961Allowed
Ajudhia Nath Dowarka Nath Vs Amar Nath Gupta and Others
Punjab And Haryana At Chandigarh · AIR 1961 P&H 352
Limitation Act, 1908 — Article 120Punjab Municipal Act, 1911 — Section 47(2)Specific Relief Act, 1877 — Section 42
High Courts10 Jan 1961Dismissed
Kishan Prasad and Co. Ltd. Vs The Assessing Authority and Another
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 461 : (1961) 12 STC 711
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 11, 14, 2
High Courts10 Jan 1961
Naubat Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (1961) 2 LLJ 606
Employees State Insurance Act, 1948 — Section 2, 75, 80, 82
High Courts10 Jan 1961
Chaman Ram and Dhani Ram Uppal Vs The State
Punjab And Haryana At Chandigarh · (1961) CriLJ 268
Penal Code, 1860 (IPC) — Section 120B
High Courts09 Jan 1961
Mehar Singh and Another Vs Kasturi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 394 : (1961) 2 ILR (P&H) 445
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 7, Order 21 Rule 8
High Courts06 Jan 1961Dismissed
Shiv Singh Vs Hans Raj Nayyar
Punjab And Haryana At Chandigarh · (1961) 2 ILR (P&H) 417
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts06 Jan 1961Dismissed
Kangra Valley Slate Company Limited Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · (1961) 12 STC 362
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 21, 22