Punjab And Haryana At Chandigarh · (2003) 1 ICC 75 : (2003) 1 LJR 305 : (2003) 2 LLR 106 : (2003) 1 PLJ 324 : (2002) 3 PLR 721 : (2002) 4 RCR(Civil) 127

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High Courts01 Jul 2002Dismissed

Megha Ram and Others Vs Madan Lal and Others

Punjab And Haryana At Chandigarh · (2003) 133 PLR 577 : (2003) 2 RCR(Civil) 341 : (2003) 1 RCR(Civil) 313

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts01 Jul 2002Dismissed

Smt. Prito Vs Suhar Singh

Punjab And Haryana At Chandigarh · (2003) 1 DMC 80 : (2002) 4 RCR(Criminal) 242

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

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High Courts01 Jul 2002Dismissed

Executive Engineer, Construction Division No. 17, Karnal Vs Satish Bhatia and Others

Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 327

Arbitration and Conciliation Act, 1996 — Section 11

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High Courts31 May 2002

Daljit Singh Ahluwalia Vs Union of India and Another

Punjab And Haryana At Chandigarh · (2002) 175 CTR 229

Income Tax Act, 1961 — Section 276AB, 29Transfer of Property Act, 1882 — Section 53A

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High Courts31 May 2002

Commissioner of Income Tax Vs OSWAL WOOLLEN MILLS LTD.

Punjab And Haryana At Chandigarh · (2002) 175 CTR 425

Income Tax Act, 1961 — Section 143, 256, 80J

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High Courts31 May 2002

Hari Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 1 DMC 654 : (2002) 3 RCR(Criminal) 541

Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 306

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High Courts31 May 2002

Commissioner of Income Tax Vs Oswal Woollen Mills Ltd. (No. 2)

Punjab And Haryana At Chandigarh · (2002) 257 ITR 781

Income Tax Act, 1961 — Section 32, 32A, 37, 80J

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High Courts31 May 2002

Daljit Singh Ahluwalia Vs Union of India (UOI) and Another

Punjab And Haryana At Chandigarh · (2002) 256 ITR 545

Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UE(2), 269UL(3), 276ABTransfer of Property Act, 1882 — Section 53A

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High Courts31 May 2002

Ajay Fert.Chem (Bombay) Private Limited Vs State of Haryana

Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 771

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High Courts31 May 2002Dismissed

Rajinder Kumar Malik Vs Shanti Devi and Others

Punjab And Haryana At Chandigarh · AIR 2003 P&H 29 : (2002) 3 CivCC 449 : (2003) 1 ILR (P&H) 10 : (2002) 3 RCR(Civil) 716

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High Courts31 May 2002Dismissed

Surjit Kaur and Others Vs Smt. Amarjit Kaur and Others

Punjab And Haryana At Chandigarh · (2002) 3 CivCC 395 : (2003) 1 ILR (P&H) 211 : (2002) 3 RCR(Civil) 696

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4

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High Courts31 May 2002

Commissioner of Income Tax Vs INDERJEET BEDI

Punjab And Haryana At Chandigarh · (2002) 175 CTR 255

Income Tax Act, 1961 — Section 139, 143, 144, 147, 148

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High Courts30 May 2002Dismissed

R.N. Aggarwal Vs Commissiner and Secretary to Govt. Haryana Rehabilitation Department and Others

Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0102

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24(2), 25(2)

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High Courts30 May 2002Dismissed

Sher Singh Vs State Bank of Patiala and Another

Punjab And Haryana At Chandigarh · (2003) 1 BC 311 : (2003) 1 CivCC 677 : (2003) 1 RCR(Civil) 347

Civil Procedure Code, 1908 (CPC) — Section 60(1)

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High Courts30 May 2002Allowed

R.K. Manik Vs Altos India Ltd. and Others

Punjab And Haryana At Chandigarh · (2003) 114 CompCas 470 : (2003) 46 SCL 306

Companies (Court) Rules, 1959 — Rule 9

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