High Courts27 May 2002Dismissed
Bhikan Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 222
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,896 of 4,620
High Courts25 May 2002Dismissed
Vijay Kumar and Others Vs Durga Ashram Charitable Trust and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 605 : (2002) 2 RCR(Rent) 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15
High Courts24 May 2002Allowed
Navjot Kaur Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 204 : (2002) 4 RCR(Civil) 521
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts24 May 2002
Anil Shoor Vs Union of India
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 735
High Courts24 May 2002
Vijay Kumar Lamba Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 DMC 400 : (2002) 3 RCR(Criminal) 343
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 May 2002Dismissed
Dinesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 73 : (2003) 1 CivCC 445 : (2003) 133 PLR 75 : (2002) 4 RCR(Civil) 366
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts23 May 2002
Bhag Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 704 : (2002) 2 CivCC 704 : (2002) 3 LJR 850 : (2002) 3 RCR(Civil) 185
High Courts23 May 2002
Satish Kumar & Others Vs State of Punjab & Others
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 335
High Courts23 May 2002Dismissed
M.M. Chhabra, Director, Sunbeam Overseas Ltd. Vs Hardev Singh and Another
Punjab And Haryana At Chandigarh · (2003) 1 BC 214 : (2002) 4 RCR(Criminal) 675
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 May 2002Dismissed
State of Punjab Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 567 : (2002) 3 RCR(Criminal) 548
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52, 57
High Courts22 May 2002Dismissed
Commissioner of Central Excise Vs Sukhna Paper Mills and Another
Punjab And Haryana At Chandigarh · (2002) 82 ECC 469
Central Excises and Salt Act, 1944 — Section 35H
High Courts22 May 2002Allowed
Karam Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 294
Land Acquisition Act, 1894 — Section 6
High Courts22 May 2002Dismissed
Ajay Kumar Singhal and Others Vs Chandigarh Housing Board and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 46 : (2002) 3 RCR(Civil) 453
High Courts22 May 2002Dismissed
Commissioner of Income Tax Vs Smt. Savita Rani
Punjab And Haryana At Chandigarh · (2004) 186 CTR 240 : (2004) 270 ITR 40
Income Tax Act, 1961 — Section 260A, 54B
High Courts21 May 2002Dismissed
Gurdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 DMC 148 : (2002) 3 RCR(Criminal) 463
Penal Code, 1860 (IPC) — Section 304B
High Courts21 May 2002Allowed
Ravinder Kumar Vs Smt. Sunita and Another
Punjab And Haryana At Chandigarh · (2003) 1 DMC 296 : (2002) 4 RCR(Criminal) 670
Criminal Procedure Code, 1973 (CrPC) — Section 125(4), 482
High Courts21 May 2002Dismissed
Changa Weaving and Hosiery Factory and Another Vs Sanjiv Kumar and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 20
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts21 May 2002Allowed
Diwan Singh and Another Vs Major Ram Chander and Others
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 192
Specific Relief Act, 1963 — Section 14
High Courts21 May 2002
Parveen @ Bhanu Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 2 CCC 240 : (2002) 2 FJCC 399 : (2002) 3 RCR(Criminal) 40
High Courts21 May 2002
Vinod Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 471