High Courts15 May 2002Dismissed
Commissioner of Central Excise, Chandigarh-II Vs JMP Industries
Punjab And Haryana At Chandigarh · (2002) 144 ELT 304
Central Excise Rules, 1944 — Rule 57ACentral Excises and Salt Act, 1944 — Section 35H(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,898 of 4,620
High Courts15 May 2002
Balkar Singh @ Phalki Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 490
High Courts15 May 2002
Harbans Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Criminal) 113
High Courts15 May 2002
Amrik Singh Vs Nirmal Kumari
Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 535
High Courts15 May 2002
Udham Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 ICC 98 : (2003) 1 LJR 373 : (2003) 1 PLJ 523 : (2002) 4 RCR(Civil) 178
High Courts15 May 2002
Inspector Ram Kumar Vs C.B.I.
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 175 : (2002) 3 RCR(Criminal) 452
High Courts15 May 2002Dismissed
Darshana Devi Vs State Bank of Bikaner and Jaipur
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 805
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 May 2002Dismissed
Parkash Dhiman Vs Union Territory, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0014
Constitution of India, 1950 — Article 226
High Courts15 May 2002Dismissed
Jia Ram alias Jia Lal and Others Vs Shamboo Ram and Others
Punjab And Haryana At Chandigarh · (2003) 133 PLR 540 : (2003) 1 RCR(Civil) 272
High Courts14 May 2002Allowed
Dalip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0120
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts14 May 2002
Harbhajan Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 972 : (2002) 4 RCR(Criminal) 133
High Courts14 May 2002
Shiv Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 28 : (2002) 2 CCC 306 : (2002) 2 FJCC 452 : (2002) 3 RCR(Criminal) 121
High Courts14 May 2002Dismissed
Balwant Singh Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 803
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 May 2002Dismissed
Commissioner of Central Excise Vs Bhiwani Textile Mills and Another
Punjab And Haryana At Chandigarh · (2002) 82 ECC 470
Central Excises and Salt Act, 1944 — Section 35H
High Courts13 May 2002
Rahul Tyagi Vs U.T.Chandigarh and ors.
Punjab And Haryana At Chandigarh · (2002) 2 CCC 463 : (2002) 3 RCR(Criminal) 649
High Courts13 May 2002Dismissed
Commissioner of C. Ex., Delhi-III Vs S.B. Packaging Ltd.
Punjab And Haryana At Chandigarh · (2002) 143 ELT 503
Central Excise Rules, 1944 — Rule 57QCentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts13 May 2002Dismissed
CCE, Commissionerate-I, Chandigarh Vs Suraj Udyog
Punjab And Haryana At Chandigarh · (2002) 144 ELT 293
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts10 May 2002
Sunil Chaudhary and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 459 : (2002) 4 RCR(Criminal) 715
High Courts10 May 2002Allowed
Balihar Singh and Others Vs Punjab University, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2003) 96 FLR 479
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts09 May 2002Allowed
Devinder Mohan Zakhmi Vs Amritsar Improvement Trust and Another
Punjab And Haryana At Chandigarh · (2002) CriLJ 4485 : (2002) 3 RCR(Criminal) 328
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15, Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 2, 238, 243