High Courts09 May 2002Dismissed
Commissioner of Income Tax Vs Porrits and Spencer (A) Ltd.
Punjab And Haryana At Chandigarh · (2002) 257 ITR 49
Income Tax Act, 1961 — Section 260A, 37
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,899 of 4,620
High Courts09 May 2002
Som Nath alias Somma Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 165 : (2002) 3 RCR(Criminal) 553
High Courts09 May 2002
Rajiv Gumber Vs Bharat Sanchar Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2002) 128 STC 494
Haryana General Sales Tax Act, 1973 — Section 25B
High Courts09 May 2002
Joginder Singh Vs Sub Divisional Canal Officer, Ghaggar Water Services Sub Division, Tohana and others
Punjab And Haryana At Chandigarh · (2003) 2 LLR 281 : (2002) 2 PLJ 338
High Courts08 May 2002Dismissed
Kartar Singh Vs Gurmit Singh and Another
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 801
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts08 May 2002Dismissed
Commr. of C. Ex., Chandigarh-I Vs Takshila Spinners
Punjab And Haryana At Chandigarh · (2002) 82 ECC 613 : (2002) 144 ELT 265
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts08 May 2002
Baldev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 AICLR 277 : (2002) 3 RCR(Criminal) 483
High Courts08 May 2002
Ram Lubhaya Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CCC 214 : (2002) 2 FJCC 449 : (2002) 2 Marr.LJ 465 : (2002) 3 RCR(Criminal) 253
High Courts08 May 2002Dismissed
Mrs. Rama Sinha Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 177 CTR 47 : (2002) 256 ITR 481
Income Tax Act, 1961 — Section 139, 139(2), 139(8), 143, 143(3)
High Courts08 May 2002Allowed
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 442 : (2002) 3 RCR(Criminal) 265
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37
High Courts07 May 2002Dismissed
Commissioner of Income Tax Vs Leader Engineering Works
Punjab And Haryana At Chandigarh · (2004) 269 ITR 432
Income Tax Act, 1961 — Section 145, 147, 148, 260A
High Courts07 May 2002Allowed
Ajit Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2002) 94 FLR 446 : (2002) 3 LLJ 554
Industrial Disputes Act, 1947 — Section 25F, 33C(2)
High Courts07 May 2002
Shailesh Kumar Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 499 : (2002) 3 RCR(Criminal) 249
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts07 May 2002
Anil Industry and Others Vs Ram Sarup and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Rent) 78
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts07 May 2002Dismissed
Hari Singh Vs Shish Ram and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 150 : (2003) 1 CivCC 554 : (2002) 4 RCR(Civil) 830
Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 17(1)Stamp Act, 1899 — Section 35
High Courts07 May 2002
Kamal Satyarthi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 808 : (2002) 2 CCC 302 : (2002) 3 RCR(Criminal) 117
High Courts07 May 2002
Vijay Kumar Dhir Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2003) 1 AICLR 496 : (2002) 4 RCR(Criminal) 723
High Courts07 May 2002Dismissed
Amarjit Kaur Vs Surinder Singh and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 826
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts07 May 2002Dismissed
CCE, Commissionerate-I, Chandigarh Vs Pee Jay Apparels (P) Ltd.
Punjab And Haryana At Chandigarh · (2002) 143 ELT 506
Central Excises and Salt Act, 1944 — Section 11AC, 35H(1)
High Courts07 May 2002Dismissed
Parveen Bhatia and Another Vs Shree Baidyanath
Punjab And Haryana At Chandigarh · (2004) 138 PLR 145
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9