High Courts30 May 2002
Commissioner of Income Tax Vs OSWAL WOOLLEN MILLS LTD.
Punjab And Haryana At Chandigarh · (2002) 175 CTR 184
Income Tax Act, 1961 — Section 143, 144B, 256, 32A, 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,895 of 4,620
High Courts30 May 2002
The Commissioner of Income Tax (Central), Ludhiana Vs Oswal Woollen Mills Ltd., Ludhiana
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0015
Income Tax Act, 1961 — Section 256, 32A, 82(J)
High Courts29 May 2002
Commissioner of Income Tax Vs K.C. Girdhar
Punjab And Haryana At Chandigarh · (2002) 175 CTR 254
Income Tax Act, 1961 — Section 17, 256
High Courts29 May 2002Dismissed
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 4 CriminalCC 525 : (2002) 4 RCR(Criminal) 299
Criminal Procedure Code, 1973 (CrPC) — Section 173, 299, 313, 482Penal Code, 1860 (IPC) — Section 148, 149, 332, 333, 353
High Courts29 May 2002Dismissed
Jammu Ram Vs Smt. Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (2002) 4 RCR(Civil) 844
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts29 May 2002
Tarun Bhargava Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 2 ARBLR 645 : (2003) 1 ILR (P&H) 26 : (2003) 3 KLT 397 : (2002) 3 RCR(Criminal) 312
Contract Act, 1872 — Section 74
High Courts29 May 2002
Simarjit Kaur @ Simar Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 968 : (2002) 3 RCR(Criminal) 459
High Courts29 May 2002
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 767
High Courts29 May 2002
Ashok Leyland Finance Limited Vs State of Haryana and others.
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 654 : (2002) 2 ISJ 293 : (2002) 3 RCR(Criminal) 551
High Courts29 May 2002
Jasbir Singh Ahluwalia Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 AICLR 713 : (2002) 2 CCC 412 : (2002) 3 RCR(Criminal) 485
High Courts29 May 2002Dismissed
Karnail Singh Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 376 : (2002) 3 RCR(Civil) 442
Punjab and Haryana High Court Rules and Order — Rule 5
High Courts29 May 2002Allowed
Parveen Bhatia and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0038
Constitution of India, 1950 — Article 226(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 177, 178, 179, 180
High Courts29 May 2002Allowed
Paramjit Sabharwal Vs Narinder Pal and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 313 : (2004) 1 RCR(Rent) 84
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts29 May 2002Dismissed
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2002) 6 CriminalCC 435 : (2003) 4 RCR(Criminal) 64
Criminal Procedure Code, 1973 (CrPC) — Section 202, 216, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 May 2002Allowed
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 3 CriminalCC 296 : (2002) 3 RCR(Criminal) 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii), 2(iii)(a), 2(iii)(b), 2(iv), 2(xiv)Punjab Excise Act, 1914 — Section 3(13)
High Courts28 May 2002Dismissed
Jagroop Singh and Another Vs Boria Khan and Others
Punjab And Haryana At Chandigarh · (2003) 263 ITR 391 : (2002) 4 RCR(Civil) 336
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99
High Courts28 May 2002
Mahender Singh Kadian Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Criminal) 404
High Courts28 May 2002Dismissed
Shri R.D. Sharma Vs St. John's High School and Others
Punjab And Haryana At Chandigarh · (2002) 05 P&H CK 0049
Constitution of India, 1950 — Article 226
High Courts27 May 2002Dismissed
Navdeep Kaur Vs Dilraj Singh
Punjab And Haryana At Chandigarh · (2003) 1 RCR(Civil) 365
Hindu Marriage Act, 1955 — Section 11, 13, 24, 29(2), 5
High Courts27 May 2002Dismissed
Raj Karan Boparai Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 454
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 6