High Courts14 Jul 2004
Satpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 916
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,738 of 4,620
High Courts14 Jul 2004
Mohinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 3 CLR 344 : (2005) 1 RCR(Criminal) 317
High Courts14 Jul 2004
Charan Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 913
High Courts14 Jul 2004Dismissed
State of Haryana Vs Rajender Parshad
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 394
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts13 Jul 2004Dismissed
Farukh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 665 : (2005) 2 RCR(Criminal) 210
Penal Code, 1860 (IPC) — Section 34, 376
High Courts13 Jul 2004Dismissed
K.K. Srivastava Vs National Hydroelectric Power Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 338
Constitution of India, 1950 — Article 226
High Courts13 Jul 2004Dismissed
Bikram Singh Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 374 : (2004) 138 PLR 129 : (2004) 4 RCR(Civil) 422
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts13 Jul 2004Dismissed
Dev Raj and Others Vs Rattan Lal
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 693 : (2004) 138 PLR 132 : (2004) 2 RCR(Rent) 360
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts13 Jul 2004
Dayawanti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 673
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 279, 336, 337
High Courts13 Jul 2004Dismissed
Zile Singh Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 630 : (2004) 138 PLR 234 : (2005) 1 RCR(Rent) 206
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts13 Jul 2004Allowed
Manisha Gupta and Others Vs Board of Directors, HFC and Another
Punjab And Haryana At Chandigarh · (2005) 1 BC 251 : (2004) 138 PLR 110
State Financial Corporations Act, 1951 — Section 43A
High Courts13 Jul 2004Dismissed
Suresh Kumar and Others Vs Railway Protection Force and Others
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 205 : (2004) 3 RCR(Criminal) 917
Criminal Procedure Code, 1973 (CrPC) — Section 401, 482
High Courts13 Jul 2004Dismissed
State of Punjab Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 158 : (2005) 2 RCR(Criminal) 332
Opium Act, 1878 — Section 78, 9
High Courts12 Jul 2004Dismissed
Jagdeep Singh Vs Poonam
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 65 : (2004) 138 PLR 732 : (2004) 3 RCR(Civil) 799
Hindu Marriage Act, 1955 — Section 13
High Courts12 Jul 2004
National Insurance Co. Ltd. Vs Sansarwati
Punjab And Haryana At Chandigarh · (2005) 1 LJR 191 : (2004) 4 RCR(Civil) 216
High Courts09 Jul 2004Allowed
Diamond Industries Vs Arora Steel
Punjab And Haryana At Chandigarh · (2005) 1 BC 299 : (2004) 138 PLR 200
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jul 2004Dismissed
Madan Lal, Commissioner of Income Tax Vs CBI/ACU-III
Punjab And Haryana At Chandigarh · (2004) CriLJ 3707 : (2004) 3 RCR(Criminal) 849
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts08 Jul 2004
Janak Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 600 : (2004) 4 RCR(Criminal) 884
High Courts08 Jul 2004Dismissed
Raj Kumar Vs Pushpa Devi
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 621 : (2004) 138 PLR 405 : (2004) 2 RCR(Rent) 328
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts08 Jul 2004Dismissed
Prem Sarup and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 737 : (2004) 4 RCR(Civil) 123
Constitution of India, 1950 — Article 226