COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,740 of 4,620

High Courts06 Jul 2004Dismissed

Rakesh Ahuja and Another Vs Jagan Nath

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 567 : (2004) 138 PLR 249 : (2004) 3 RCR(Civil) 707

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A(1)Limitation Act, 1963 — Section 3(2)

Read judgment

High Courts06 Jul 2004Allowed

New India Assurance Company Ltd. Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2006) 146 STC 223

Haryana General Sales Tax Act, 1973 — Section 43, 44Income Tax Act, 1961 — Section 241

Read judgment

High Courts05 Jul 2004Allowed

Surinder Jit Singh and Others Vs State Bank of India

Punjab And Haryana At Chandigarh · (2004) 138 PLR 121

Civil Procedure Code, 1908 (CPC) — Section 34

Read judgment

High Courts05 Jul 2004

Arvind K. Singhal and another Vs Haryana State Industrial Development Corporation Limited, Chandigarh and another

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 695

Read judgment

High Courts05 Jul 2004Dismissed

Harbans Singh Vs Manjit Inder Kaur

Punjab And Haryana At Chandigarh · (2004) 138 PLR 499 : (2004) 3 RCR(Civil) 805

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5

Read judgment

High Courts05 Jul 2004

Harash Kumar and Another Vs Maan Das and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 739 : (2004) 4 RCR(Civil) 1

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3

Read judgment

High Courts03 Jul 2004Allowed

Ram Rakha Vs Sudesh Kumari

Punjab And Haryana At Chandigarh · (2005) 2 BC 66 : (2004) 3 CivCC 521 : (2004) 138 PLR 337 : (2004) 4 RCR(Civil) 818

Civil Procedure Code, 1908 (CPC) — Section 34

Read judgment

High Courts03 Jul 2004

Gulzara Singh and Others Vs Devinder Singh and Others

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 455 : (2004) 138 PLR 330 : (2005) 1 RCR(Civil) 350

Civil Procedure Code, 1908 (CPC) — Section 152, 153A

Read judgment

High Courts02 Jul 2004Dismissed

Pawan Kumar Vs Harinder Singh and Others

Punjab And Haryana At Chandigarh · (2004) 3 CivCC 637 : (2004) 138 PLR 613 : (2004) 4 RCR(Civil) 657

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

Read judgment

High Courts02 Jul 2004Dismissed

Industrial Cables (I.) Ltd. Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2006) 202 CTR 353 : (2005) 272 ITR 159

Income Tax Act, 1961 — Section 37

Read judgment

High Courts02 Jul 2004Dismissed

Devinder Singh Puri Vs Mr. B.N. Rampal

Punjab And Haryana At Chandigarh · (2004) 138 PLR 591 : (2004) 2 RCR(Rent) 216

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

Read judgment

High Courts02 Jul 2004

Industrial Cables (India) Ltd. Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2005) 143 TAXMAN 162

Income Tax Act, 1961 — Section 143, 260A, 37

Read judgment

High Courts02 Jul 2004

Bhagat Sarup and Another Vs Haryana State and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 441 : (2004) 4 RCR(Civil) 261

Land Acquisition Act, 1894 — Section 23

Read judgment

High Courts01 Jul 2004

Satbir Singh and Another Vs Balbir Singh and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 740 : (2004) 4 RCR(Civil) 1

Civil Procedure Code, 1908 (CPC) — Section 10

Read judgment

High Courts01 Jul 2004

Union of India Vs Shastri Construction Co.

Punjab And Haryana At Chandigarh · (2005) 1 LJR 684 : (2004) 4 RCR(Civil) 258

Read judgment

High Courts01 Jul 2004Dismissed

C.S. Sohal, Chief Judicial Magistrate Vs The State of Punjab and Another

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 558 : (2004) 138 PLR 92

Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(2)

Read judgment

High Courts01 Jul 2004Dismissed

Mohinder Singh and Another Vs Gurbax Singh and Another

Punjab And Haryana At Chandigarh · (2005) 2 CivCC 7 : (2004) 138 PLR 154 : (2004) 4 RCR(Civil) 189

Read judgment

High Courts01 Jul 2004Allowed

Rajinder Kaur and Another Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 347 : (2004) 138 PLR 715 : (2004) 3 RCR(Civil) 810

Constitution of India, 1950 — Article 14, 21Passports Act, 1967 — Section 6(2)

Read judgment

High Courts01 Jul 2004Allowed

Ajay Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2005) 139 PLR 808

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394, 397

Read judgment

High Courts01 Jul 2004Dismissed

Ashwani Kumar Prasher and Another Vs Anil Kapoor

Punjab And Haryana At Chandigarh · (2004) 138 PLR 408 : (2004) 2 RCR(Rent) 174

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

Read judgment