Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 215, 25, 313, 427, 464Penal Code, 1860 (IPC) — Section 303, 304, 427(2)

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High Courts25 May 2004

Tarlok Singh Vs Financial Commissioner Co-operation and Others

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 368 : (2004) 138 PLR 355 : (2004) 3 RCR(Civil) 548

Punjab Land Revenue Act, 1887 — Section 45

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High Courts25 May 2004

Amrit Singh Vs Tarlok Singh and others

Punjab And Haryana At Chandigarh · (2004) 3 LJR 572 : (2004) 3 RCR(Civil) 447

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High Courts25 May 2004

Jagjit Singh Vs Mangal Sain

Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 226

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High Courts25 May 2004

Hazara Singh and Another Vs Faqiria (Deceased) through L.Rs.

Punjab And Haryana At Chandigarh · AIR 2004 P&H 353 : (2004) 138 PLR 603 : (2004) 3 RCR(Civil) 688

Transfer of Property Act, 1882 — Section 44

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High Courts25 May 2004

Gill Knit Wears Vs UCO Bank

Punjab And Haryana At Chandigarh · (2005) 3 BC 197

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 17(2)

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High Courts24 May 2004Allowed

Dhanender Kumar and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2005) 1 DMC 799 : (2004) 3 RCR(Criminal) 612

Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506

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High Courts24 May 2004

Bijay Singh Vs Financial Commissioner Revenue and Secretary to Government Punjab Rehabilitation Department

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 702

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High Courts24 May 2004

Gulzar Singh Vs Joint Director, Panchayats, Punjab, Chandigarh and others

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Civil) 532

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High Courts24 May 2004

Ram Saroop Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 3 C.C.Cases 134 : (2004) 3 CCJ 254 : (2005) 1 CLR 564 : (2004) 4 RCR(Criminal) 441

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High Courts24 May 2004Dismissed

Smt. Sudarshan Tandon and Others Vs Pram Nath

Punjab And Haryana At Chandigarh · (2004) 138 PLR 166 : (2004) 2 RCR(Rent) 212

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

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High Courts24 May 2004Allowed

Varinder Choudhary Vs P. Kumar and Another

Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 108 : (2004) 3 RCR(Criminal) 502

Penal Code, 1860 (IPC) — Section 147, 323

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High Courts24 May 2004Dismissed

Managing Committee of D.A.V. Senior Secondary School Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2005) 1 SLJ 168

Haryana Aided Schools (Security of Service) Rules, 1974 — Rule 10

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High Courts21 May 2004Dismissed

State Bank of Patiala Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2005) 198 CTR 407 : (2005) 272 ITR 54 : (2005) 143 TAXMAN 196

Income Tax Act, 1961 — Section 260A, 36(1)

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High Courts21 May 2004Dismissed

Sarupa and Others Vs Subhash and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 221

Hindu Succession Act, 1956 — Section 14(1)

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