High Courts14 May 2004Dismissed

Madan Lal and Another Vs Baldev Raj

Punjab And Haryana At Chandigarh · (2004) 137 PLR 834 : (2004) 2 RCR(Rent) 93

Civil Procedure Code, 1908 (CPC) — Section 148East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts13 May 2004

Sohan Lal Vs Uttam Singh

Punjab And Haryana At Chandigarh · (2004) 138 PLR 507 : (2004) 2 RCR(Rent) 208

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 2