High Courts20 May 2004
Laxmi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 87 : (2004) 3 RCR(Civil) 768
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,743 of 4,620
High Courts20 May 2004
Commissioner of Gift Tax Vs Maharaja Amarinder Singh
Punjab And Haryana At Chandigarh · (2004) 191 CTR 358 : (2005) 274 ITR 381 : (2004) 3 RCR(Civil) 376
Hindu Succession Act, 1956 — Section 5Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 4(6)
High Courts20 May 2004Allowed
Ajit Singh and Others Vs Additional Director, Consolidation of Holdings and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 360 : (2004) 3 RCR(Civil) 559
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts20 May 2004
Manjit Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 224
High Courts20 May 2004Dismissed
Sant Nirankari Mandal Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 307 : (2005) 1 BC 587 : (2004) 138 PLR 183 : (2004) 3 RCR(Civil) 490
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20
High Courts20 May 2004Dismissed
Naveen Bharat Vs Kurukeshetra University and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 135
High Courts20 May 2004Allowed
Amarjit Singh Walia Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 197 : (2004) 3 CivCC 197 : (2004) 138 PLR 141 : (2004) 2 RCR(Rent) 1
East Punjab Urban Rent Restriction Act, 1949 — Section 18(A)(II)
High Courts20 May 2004
Rajinder Kumar Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 522
High Courts20 May 2004Dismissed
Surjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 289 : (2004) 138 PLR 269 : (2004) 3 RCR(Civil) 495
Punjab State Election Commission Act, 1994 — Section 35
High Courts20 May 2004Dismissed
Davinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 27 : (2004) 3 RCR(Criminal) 824
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts20 May 2004Allowed
Sukhdev Singh and Others Vs The Financial Commissioner, Revenue and Secretary to Govt. Punjab and Another and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 87 : (2004) 2 ILR (P&H) 415 : (2004) 138 PLR 696 : (2004) 3 RCR(Civil) 765
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 92
High Courts19 May 2004
Balvinder Kaur Vs Charan Kaur and others
Punjab And Haryana At Chandigarh · (2005) 1 HLR 671 : (2005) 3 PLR 650 : (2005) 2 RCR(Civil) 33
High Courts19 May 2004
Salvinder Kaur Vs Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 650
High Courts19 May 2004Dismissed
Ram Lal and Others Vs Jagdish Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 708 : (2004) 3 RCR(Civil) 800
High Courts19 May 2004Allowed
Dr. Robin Kaushik Vs Union Public Service Commission etc.
Punjab And Haryana At Chandigarh · (2004) 138 PLR 87
Indian Medical Council Act, 1956 — Section 11
High Courts19 May 2004Allowed
Hanuman Ji Ka Bara Mandir Vs Nagar Mal and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 80 : (2004) 2 RCR(Rent) 101
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts19 May 2004Dismissed
Jagdish Singh Vs Brij Mohan and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 417 : (2004) 2 RCR(Rent) 206
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 May 2004Allowed
Om Parkash and Another Vs Government of India and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 379 : (2004) 138 PLR 340
Railway Protection Force Rules, 1987 — Rule 47
High Courts19 May 2004Dismissed
Tej Kaur (deceased by L.Rs.) Vs Devinder Kaur and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 9 : (2004) 4 RCR(Civil) 138
Specific Relief Act, 1963 — Section 12
High Courts19 May 2004
Phulla Ram (Dead) through LRs. Vs Central Bank of India and another
Punjab And Haryana At Chandigarh · (2004) ISJ 604 : (2005) 2 LJR 244 : (2004) 4 RCR(Civil) 478