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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,741 of 4,620

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High Courts01 Jul 2004Allowed

Hans Raj alias Hansa and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 402 : (2004) 4 RCR(Criminal) 213

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 43
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High Courts11 Jun 2004

Chaitali Vs State of Punjab

Punjab And Haryana At Chandigarh · (2005) 2 DMC 331 : (2004) 3 RCR(Criminal) 521

Penal Code, 1860 (IPC) — Section 323, 34, 342, 406, 498A
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High Courts10 Jun 2004

Naginder Singh Rana Vs State of Punjab

Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 48 : (2004) 138 PLR 559 : (2004) 3 RCR(Criminal) 912

Criminal Procedure Code, 1973 (CrPC) — Section 439
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High Courts29 May 2004

Faridabad Gas Power Project, Faridabad Vs Narender Kumar and others

Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 292

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High Courts29 May 2004

Shiv Charan Vs The Financial Commissioner, Revenue Department and Others

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 336 : (2004) 138 PLR 569 : (2004) 4 RCR(Civil) 543

Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 2, 2(1), 3Punjab Tenancy Act, 1887 — Section 77(3)
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High Courts29 May 2004

Mahavir Spinning Mills Ltd. Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2005) 193 CTR 90 : (2004) 270 ITR 290 : (2004) 3 RCR(Civil) 562

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10B, 143(3), 147, 148, 80HHC
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High Courts29 May 2004Dismissed

Dhanpat and Another Vs Kesar and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 680 : (2004) 3 RCR(Civil) 754

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High Courts29 May 2004Allowed

Priti Thapar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2004) CriLJ 3722 : (2004) 3 RCR(Criminal) 495

Constitution of India, 1950 — Article 21, 226
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High Courts29 May 2004Dismissed

National Education Company and Others Vs Estate Officer

Punjab And Haryana At Chandigarh · (2004) 138 PLR 100

Capital of Punjab (Development and Regulation) Act, 1952 — Section 10(4)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 226
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High Courts29 May 2004

Pritam Singh Vs Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 205 : (2005) 1 LLJ 218 : (2004) 3 RCR(Civil) 424

Industrial Disputes Act, 1947 — Section 10(1), 2
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High Courts29 May 2004Dismissed

Ishwar Singh Vs Tara Chand and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 793 : (2005) 1 RCR(Civil) 7 : (2004) 2 RCR(Rent) 674

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
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High Courts28 May 2004Allowed

Zarina Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2004) 138 PLR 422 : (2004) 3 RCR(Civil) 697

Haryana Panchayati Raj Act, 1994 — Section 51(2), 51(3)
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High Courts28 May 2004Dismissed

Puran Singh (Dead) through LRs Vs Harphool Singh (Dead) through LRs

Punjab And Haryana At Chandigarh · (2005) 139 PLR 586 : (2004) 4 RCR(Civil) 776

Punjab Restitution of Mortgaged Lands Act, 1938 — Section 2
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High Courts27 May 2004Dismissed

Smt. Rajni Vs Smt. Roshni and Another

Punjab And Haryana At Chandigarh · (2005) 1 CivCC 594 : (2004) 138 PLR 207 : (2005) 1 RCR(Civil) 60

Limitation Act, 1963 — Article 27, 59, 6 , 6(5)
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High Courts27 May 2004Allowed

National Consumer Awareness Group (Regd.) Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 233

Constitution of India, 1950 — Article 124(2), 217, 217(1), 222, 226Consumer Protection (Amendment) Act, 1993 — Section 16(1), 16(1)(A), 16(1)(B), 16(2), 16(3)Consumer Protection (Amendment) Act, 2002 — Section 13, 16, 16(1)(A), 20(1)
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High Courts27 May 2004Dismissed

Dogar Ram Vs Amar Singh and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 689 : (2004) 3 RCR(Civil) 756

Limitation Act, 1963 — Section 30Transfer of Property Act, 1882 — Section 51
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High Courts27 May 2004Dismissed

Ram Lal and Another Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · AIR 2005 P&H 49 : (2004) 138 PLR 582

Evidence Act, 1872 — Section 71
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High Courts26 May 2004Allowed

Gulwant Singh (Deceased) through LRs. Vs Ajit Singh (Deceased) through LRs. and Another

Punjab And Haryana At Chandigarh · (2005) 139 PLR 106 : (2004) 4 RCR(Civil) 389

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High Courts26 May 2004

Raju Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 3 RCR(Criminal) 491

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High Courts26 May 2004

Salinder Kaur and others Vs Kundan Singh and others

Punjab And Haryana At Chandigarh · (2005) 2 LJR 427 : (2004) 4 RCR(Civil) 483

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