High Courts08 Jul 2004
A.D. Gour Vs Punjab and Haryana High Court At Chandigarh
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 581
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,739 of 4,620
High Courts08 Jul 2004Dismissed
Harpreet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 818 : (2005) 2 RCR(Criminal) 127
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 43, 50Penal Code, 1860 (IPC) — Section 186, 324, 325, 326, 34
High Courts08 Jul 2004
Sukhdeep Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 889 : (2004) 4 RCR(Criminal) 188
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 366, 376
High Courts07 Jul 2004Allowed
Swarn Singh Vs Suba Singh and Others
Punjab And Haryana At Chandigarh · (2005) 3 CivCC 786 : (2005) 141 PLR 642 : (2005) 4 RCR(Civil) 828
Registration Act, 1908 — Section 49
High Courts07 Jul 2004
Raj Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 341 : (2004) 3 RCR(Criminal) 825
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jul 2004Dismissed
Anil Kumar Vs Hazari Lal and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 423 : (2004) 138 PLR 238 : (2004) 2 RCR(Rent) 651
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts07 Jul 2004Dismissed
Mahant Sarowar Nath Vs Tara Singh and Another
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 492 : (2004) 138 PLR 247 : (2004) 4 RCR(Civil) 711 : (2004) 2 RCR(Rent) 523
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts07 Jul 2004
Gurdip Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 514
High Courts07 Jul 2004
Dev Raj Katyal Vs Haryana Urban Development Authority through its Chief Administrator and another
Punjab And Haryana At Chandigarh · (2005) 1 LJR 539 : (2004) 3 RCR(Civil) 694
High Courts07 Jul 2004Dismissed
Ram Saran Dass and Another Vs Yog Raj and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 112 : (2004) 138 PLR 241 : (2004) 2 RCR(Rent) 458
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts07 Jul 2004Dismissed
Kailasho Devi Vs Chhabi Parkash
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 669 : (2004) 138 PLR 382 : (2004) 4 RCR(Civil) 712 : (2004) 2 RCR(Rent) 520
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts07 Jul 2004
State of Haryana Vs Hari Ram
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 480
High Courts07 Jul 2004
Gita Vs Tarsem Lal and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 381
High Courts07 Jul 2004
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 198
High Courts07 Jul 2004Allowed
Bhagwan Das and Others Vs Sudershan Kumar and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 207 : (2004) 4 RCR(Civil) 480
Limitation Act, 1963 — Section 5
High Courts07 Jul 2004
Pal Singh Vs Paramjit
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 433 : (2004) 3 CCJ 60 : (2004) 4 RCR(Criminal) 53
High Courts07 Jul 2004Dismissed
Sadhu Singh Vs Kuldip Sharma and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 615 : (2004) 138 PLR 561 : (2005) 1 RCR(Civil) 265
High Courts06 Jul 2004
State of Punjab Vs Darshan Kaur
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 450
High Courts06 Jul 2004Dismissed
Municipal Council Vs Smt. Jaiwanti
Punjab And Haryana At Chandigarh · (2004) 138 PLR 205
Haryana Municipal Act, 1973 — Section 208, 209
High Courts06 Jul 2004
Mir Singh and others Vs Puri Constructions (P) Ltd.
Punjab And Haryana At Chandigarh · (2004) 4 ICC 809 : (2004) 4 RCR(Civil) 267