High Courts19 Jul 2004Dismissed
Harwinder Singh Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 126
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,737 of 4,620
High Courts19 Jul 2004
Maninder Singh and another Vs Union Territory Chandigarh and others
Punjab And Haryana At Chandigarh · (2004) 3 CCC 115 : (2004) 4 RCR(Criminal) 420
High Courts19 Jul 2004Dismissed
Commissioner of C. Ex. Vs Oswal Agro Furane Ltd.
Punjab And Haryana At Chandigarh · (2004) 174 ELT 165
Central Excises and Salt Act, 1944 — Section 35GCustoms, Excise Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 41
High Courts19 Jul 2004Allowed
Kartar Singh and Co. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 821
Constitution of India, 1950 — Article 19(1), 226, 227
High Courts17 Jul 2004Dismissed
Radha Rani Vs Har Bhagwan
Punjab And Haryana At Chandigarh · (2004) 07 P&H CK 0153
Penal Code, 1860 (IPC) — Section 323, 34
High Courts17 Jul 2004Dismissed
Raj Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 114 : (2004) 4 RCR(Civil) 540
Land Acquisition Act, 1894 — Section 23
High Courts17 Jul 2004Dismissed
Dev Goswami Vs Gulshan Sharma
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 626 : (2004) 138 PLR 388 : (2004) 4 RCR(Civil) 821
Hindu Marriage Act, 1955 — Section 13(1)
High Courts17 Jul 2004Dismissed
Gulzar Singh Vs Sulakhan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 340 : (2004) 138 PLR 123
Transfer of Property Act, 1882 — Section 41
High Courts16 Jul 2004Dismissed
The State of Punjab and Others Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2005) 1 ARBLR 128 : (2004) 138 PLR 548 : (2004) 4 RCR(Civil) 237
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 3, Order 20 Rule 5, 2(9)
High Courts16 Jul 2004Dismissed
Dr. Surinder Singh Talab Vs Bua Dass (Died) through Lrs.
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 332 : (2005) 139 PLR 215 : (2005) 1 RCR(Civil) 498
Specific Relief Act, 1963 — Section 6(3)
High Courts16 Jul 2004
Guranditta and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 18 : (2004) 138 PLR 546 : (2004) 4 RCR(Civil) 145
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Article 137
High Courts16 Jul 2004
Rajive Sandhu Vs State of Union Territory
Punjab And Haryana At Chandigarh · (2004) CriLJ 4308 : (2004) 3 RCR(Criminal) 921
Penal Code, 1860 (IPC) — Section 411Probation of Offenders Act, 1958 — Section 6
High Courts16 Jul 2004
Kartar Kaur and others Vs Pal Singh and others
Punjab And Haryana At Chandigarh · (2005) 2 LJR 683 : (2004) 4 RCR(Civil) 616
High Courts16 Jul 2004Dismissed
Commissioner of Income Tax Vs Sidhu Rice and General Mills
Punjab And Haryana At Chandigarh · (2004) 192 CTR 349 : (2006) 281 ITR 428 : (2005) 142 TAXMAN 335
Income Tax Act, 1961 — Section 260A, 69
High Courts15 Jul 2004Dismissed
Harjit Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 379 : (2004) 138 PLR 118 : (2004) 4 RCR(Civil) 124
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts15 Jul 2004Allowed
A.R. Dahiya Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 192 CTR 37 : (2004) 269 ITR 542 : (2004) 141 TAXMAN 449
Income Tax Act, 1961 — Section 2(14), 45(5)
High Courts15 Jul 2004Dismissed
Prem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 326 : (2004) 2 ILR (P&H) 504 : (2004) 138 PLR 326 : (2005) 1 RCR(Civil) 499
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 50(2)
High Courts15 Jul 2004
Gopal Singh Jania and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 673 : (2004) 3 RCR(Civil) 745
Constitution of India, 1950 — Article 226
High Courts15 Jul 2004Dismissed
Sarwan Masih alias Samma, President Nagar Panchayat Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 258 : (2004) 4 RCR(Civil) 289
Punjab Municipal Act, 1911 — Section 25, 25(3), 27(1)
High Courts14 Jul 2004Dismissed
Haryana State Vs Chander Singh (Deceased) and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 564 : (2005) 2 RCR(Civil) 122 : (2005) 1 RCR(Rent) 334
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4