High Courts27 Jul 2004
Sant Darshan Singh and another Vs State of Punjab and other
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 338
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,735 of 4,620
High Courts27 Jul 2004
Trilok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 431
High Courts27 Jul 2004Allowed
Harlal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 364
Punjab School Education Board (Employees Pension, Provident Fund and Gratuity) Regulations, 1991 — Regulation 6
High Courts27 Jul 2004Allowed
Deepika Vs Vinod Bhalla
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 596 : (2004) 138 PLR 751 : (2004) 4 RCR(Civil) 121
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 19, 21
High Courts27 Jul 2004Dismissed
National Insurance Company Ltd. Vs Mohanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2004) 3 ACC 809 : (2005) ACJ 654 : (2004) 138 PLR 258 : (2004) 4 RCR(Civil) 130
Motor Vehicles Act, 1988 — Section 168
High Courts26 Jul 2004Allowed
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 339 : (2004) 4 RCR(Criminal) 428
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts26 Jul 2004Allowed
O.P. Gupta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 190 CTR 391 : (2005) 272 ITR 387
Income Tax Act, 1961 — Section 139(9), 143(1), 54F
High Courts26 Jul 2004Allowed
Kulwant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 138 PLR 198 : (2004) 4 RCR(Criminal) 432
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts26 Jul 2004
Commissioner of Wealth Tax Vs Smt. Patwant Kaur
Punjab And Haryana At Chandigarh · (2004) 192 CTR 479 : (2005) 275 ITR 481
Wealth Tax Act, 1957 — Section 7(4)
High Courts26 Jul 2004Dismissed
Rajgarh Cooperative Agricultural Services Society Vs Deputy Secretary (Appeals) to Government Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 3 BC 259 : (2005) 139 PLR 131 : (2004) 4 RCR(Civil) 546
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 17
High Courts23 Jul 2004Dismissed
S.A. Builders Ltd. Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2007) 289 ITR 24
Income Tax Act, 1961 — Section 260A, 32AB
High Courts22 Jul 2004
Liberty Footwear Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 191 CTR 398 : (2004) 141 TAXMAN 592
Income Tax Act, 1961 — Section 80HHC
High Courts22 Jul 2004Allowed
Dr. Paramjit Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 812 : (2004) 4 RCR(Criminal) 366
Drugs and Cosmetics Act, 1940 — Section 26Indian Medical Council Act, 1956 — Section 15
High Courts22 Jul 2004Dismissed
Commissioner of Income Tax Vs Puja Investments Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2006) 203 CTR 322 : (2005) 272 ITR 606
Income Tax Act, 1961 — Section 67A, 67A(2), 80M
High Courts22 Jul 2004
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 574 : (2004) 4 RCR(Criminal) 204
High Courts22 Jul 2004
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 609 : (2005) 1 CLR 383 : (2004) 4 RCR(Criminal) 904
High Courts22 Jul 2004
Sukhdev Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2005) 1 ICC 282 : (2005) 2 LJR 726 : (2004) 4 RCR(Civil) 492
High Courts21 Jul 2004
Sucha Singh and another Vs Joint Director Panchayats, Punjab and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 121 : (2004) 4 RCR(Civil) 110
High Courts21 Jul 2004
Laxmi Dass and others Vs Haryana State Board for Prevention and Control of Water Pollution, Chandigarh
Punjab And Haryana At Chandigarh · (2004) 3 CCC 143 : (2004) 4 RCR(Criminal) 482
High Courts21 Jul 2004Allowed
Wimpy International Limited and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 138 PLR 202
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2)