High Courts21 Jul 2004
Chandigarh Mahila Urban Cooperative Bank Ltd. and others Vs Administrator, Union Territory, Chandigarh and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 494
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,736 of 4,620
High Courts21 Jul 2004
Chand Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 104 : (2005) 2 CLR 140 : (2004) 4 RCR(Criminal) 209
High Courts21 Jul 2004Allowed
Juglal Vs Ram Sarup and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 601
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts21 Jul 2004Dismissed
Sirsa Central Co-operative Bank Ltd. Vs Deputy Secretary (Cooperation) and Others
Punjab And Haryana At Chandigarh · (2005) 2 BC 328 : (2005) 139 PLR 333 : (2004) 4 RCR(Civil) 660
Banking Regulation Act, 1949 — Section 55
High Courts21 Jul 2004
Rajender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 662
High Courts21 Jul 2004Dismissed
Roshan Lal and Another Vs Resham Lal and Another
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 390 : (2005) 139 PLR 637 : (2005) 2 RCR(Civil) 445
Specific Relief Act, 1963 — Section 34
High Courts21 Jul 2004Dismissed
Food Corporation of India Vs Mahalakshmi Rice and General Mills
Punjab And Haryana At Chandigarh · (2005) 3 BC 334 : (2005) 1 CivCC 723 : (2005) 139 PLR 338 : (2004) 4 RCR(Civil) 667
High Courts21 Jul 2004Dismissed
Satpal and Ram Parkash Sehgal Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2005) 139 PLR 341 : (2004) 4 RCR(Civil) 668
Limitation Act, 1963 — Article 65
High Courts20 Jul 2004Dismissed
Swai Ram Vs Guddu alias Dawood and Others
Punjab And Haryana At Chandigarh · (2004) 14 CriminalCC 500 : (2005) 3 RCR(Criminal) 233
Penal Code, 1860 (IPC) — Section 120B, 148
High Courts20 Jul 2004Dismissed
Jai Lal Jangra Vs Shree Vishav Karma Mandir Dharmshala and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 597 : (2004) 2 RCR(Rent) 293
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts20 Jul 2004Dismissed
Nirmal Singh Vs Mohd. Bashir
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 121 : (2004) 138 PLR 532 : (2004) 2 RCR(Rent) 297
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts20 Jul 2004Dismissed
Ambika Food Product Private Limited Vs The Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 502 : (2005) 2 RCR(Civil) 207
Constitution of India, 1950 — Article 14
High Courts20 Jul 2004
Maanjitender Singh Sethi and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 555 : (2004) 4 RCR(Criminal) 903
High Courts20 Jul 2004Dismissed
Ramesh Kumar Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 644 : (2004) 4 RCR(Civil) 146 : (2004) 2 RCR(Rent) 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts19 Jul 2004Allowed
Ranjit Singh Dhillon Vs Punjab School Education Board and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 382 : (2004) 138 PLR 501 : (2004) 3 RCR(Civil) 802
Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2004Dismissed
Shri Gaurav Nagpal Vs Smt. Sumedha Nagpal
Punjab And Haryana At Chandigarh · AIR 2005 P&H 33 : (2004) 138 PLR 396 : (2004) 4 RCR(Civil) 117
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Constitution of India, 1950 — Article 227
High Courts19 Jul 2004
Khazana Ram Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 307 : (2005) 1 HLR 129 : (2004) 4 RCR(Criminal) 902
High Courts19 Jul 2004
Murti Devi Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 912
High Courts19 Jul 2004Allowed
Ashok Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 563 : (2004) 3 RCR(Criminal) 854
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 149
High Courts19 Jul 2004
Shanti Sarup Gupta Vs Assistant Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2004) 190 CTR 564 : (2005) 272 ITR 463
Income Tax Act, 1961 — Section 132(5)