High Courts30 Jul 2004Allowed
Dr. Surinder Kumar Jain and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 139 PLR 816 : (2004) 4 RCR(Criminal) 322
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 200, 203, 204
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,733 of 4,620
High Courts30 Jul 2004
Randhir Singh Vs Dy Inspector General of Police Ambala Range and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 553
Punjab Police Rules, 1934 — Rule 16.2, 16.21
High Courts30 Jul 2004
Raju and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 242
High Courts30 Jul 2004
Punjab Small Scale Industries Corporation Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 310 : (2005) 139 PLR 165 : (2004) 4 RCR(Civil) 392
Land Acquisition Act, 1894 — Section 6
High Courts30 Jul 2004Dismissed
P.G.F. Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2005) 124 CompCas 201 : (2004) 4 CompLJ 288 : (2004) 55 SCL 165
Constitution of India, 1950 — Article 226, 248Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 73, 74Securities and Exchange Board of India Act, 1992 — Section 11AA, 11AA(2)
High Courts30 Jul 2004Allowed
S.K. Sharma and Another Vs Registrar of Companies
Punjab And Haryana At Chandigarh · (2005) 126 CompCas 222 : (2005) 139 PLR 82 : (2004) 4 RCR(Civil) 372 : (2004) 4 RCR(Criminal) 434
Companies Act, 1956 — Section 58AState Financial Corporations Act, 1951 — Section 41A
High Courts29 Jul 2004Dismissed
United India Insurance Co. Ltd. Vs Surinder and Others
Punjab And Haryana At Chandigarh · (2005) 2 ACC 224 : (2006) ACJ 1285 : (2004) 4 RCR(Civil) 211
Motor Vehicles Act, 1988 — Section 84
High Courts29 Jul 2004Dismissed
Gautam Khanna Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 429
Recruitment to Faculty/Scientific/Technical/Ministerial and other Posts Rules, 1995 — Rule 3
High Courts29 Jul 2004
Jugraj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 223
High Courts29 Jul 2004
Bharat Bhushan Madan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCC 122 : (2004) 4 RCR(Criminal) 426
High Courts29 Jul 2004
Kartar Singh & Co. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2005) 1 PLR 821 : (2004) 4 RCR(Civil) 149
High Courts29 Jul 2004
Mohinderjit Singh Vs Hindustan Petroleum Corporation Ltd.and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 215
High Courts29 Jul 2004
Sant Nirmal Singh Vs Commissioner, Jalandhar Division
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 553
High Courts29 Jul 2004
Hansraj Sharma Vs Uttar Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2005) 1 LLJ 837 : (2004) 138 PLR 431
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2004
Pappu Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 241
High Courts29 Jul 2004Allowed
State of Punjab and Another Vs Dharam Singh and Another
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 572
Civil Procedure Code, 1908 (CPC) — Section 11, 9Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 15(H)
High Courts29 Jul 2004
Rame Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 1 ICC 277 : (2004) 4 RCR(Civil) 487
High Courts28 Jul 2004Dismissed
Rajender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 568 : (2004) 4 RCR(Criminal) 910
Essential Commodities Act, 1955 — Section 7
High Courts28 Jul 2004Dismissed
Mangi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 409 : (2004) 4 RCR(Criminal) 892
Criminal Procedure Code, 1973 (CrPC) — Section 100, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts28 Jul 2004Dismissed
Banti (deceased by L.R.) Vs Darshan Singh (deceased by L.R.) and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 74 : (2005) 1 RCR(Civil) 41
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 100