High Courts04 Aug 2004Dismissed
Gurjeet Singh and Others Vs Dr. Harcharan Singh Sidhi and Another
Punjab And Haryana At Chandigarh · (2004) 08 P&H CK 0001
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,732 of 4,620
High Courts03 Aug 2004Allowed
Pactite Packaging (I) Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 11 VST 14
Central Sales Tax Act, 1956 — Section 24, 25
High Courts03 Aug 2004Allowed
Gram Panchayat Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 267 : (2005) 140 PLR 31
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13, 100, 96, 96(1)(2)Limitation Act, 1963 — Section 5Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(3)(1)
High Courts03 Aug 2004Dismissed
Bhag Mal and Others Vs Ram Murti and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 116 : (2004) 4 RCR(Civil) 557
Haryana Ceiling on Land Holdings Act, 1972 — Section 14, 26
High Courts03 Aug 2004
Commissioner of Income Tax Vs Des Raj Chiranji Lal Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2004) 191 CTR 170 : (2005) 273 ITR 273
Income Tax Act, 1961 — Section 41(1)
High Courts03 Aug 2004
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 140 : (2004) 3 RCR(Criminal) 823
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Aug 2004
Commissioner of Income Tax Vs S.D. Rice Mills
Punjab And Haryana At Chandigarh · (2004) 192 CTR 24 : (2005) 275 ITR 206
Income Tax Act, 1961 — Section 260A, 271(1), 80I
High Courts03 Aug 2004Dismissed
Dharam Pal Vs Ludhiana Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 30 : (2004) 138 PLR 774
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 66(2)
High Courts02 Aug 2004Allowed
Atul Fasteners Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 7 VST 274
Punjab General Sales Tax (Department and Exemption) Rules, 1991 — Rule 3(2)
High Courts02 Aug 2004Allowed
Rajbir alias Fouji Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 130 : (2004) 4 RCR(Criminal) 436
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts02 Aug 2004Allowed
Commissioner of Income Tax Vs Vir Bhan and Sons
Punjab And Haryana At Chandigarh · (2004) 141 TAXMAN 195
Income Tax Act, 1961 — Section 260A, 68
High Courts02 Aug 2004Dismissed
Kundan Singh Vs Lal Singh
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 775 : (2004) 138 PLR 530 : (2005) 1 RCR(Rent) 194
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A(8)
High Courts02 Aug 2004Dismissed
Shubh Ishya Devi Vs Bihari Lal
Punjab And Haryana At Chandigarh · (2004) 138 PLR 528 : (2004) 2 RCR(Rent) 439
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18(3), 18A(8), 19(2)(B)
High Courts02 Aug 2004Allowed
Smt. Sushseel Kumari Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 495 : (2005) 139 PLR 316 : (2005) 2 RCR(Civil) 17
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Aug 2004
Shelly Tuli and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 220
High Courts02 Aug 2004
Surender Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 128 : (2004) 4 RCR(Criminal) 95
High Courts02 Aug 2004Dismissed
Subhash Bijlani Vs Rajinder Kaur Grewal and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 362 : (2004) 2 RCR(Rent) 545
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts02 Aug 2004
Gurdev Kaur and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 550 : (2004) 4 RCR(Criminal) 895
High Courts02 Aug 2004
CWT Vs Parmod Kumar Jain
Punjab And Haryana At Chandigarh · (2004) 141 TAXMAN 47
High Courts02 Aug 2004
Vijay Kumar Vs Mahesh Kumar
Punjab And Haryana At Chandigarh · AIR 2005 P&H 70 : (2004) 138 PLR 524 : (2004) 4 RCR(Civil) 691 : (2004) 2 RCR(Rent) 466 : (2004) 2 RCR(Rent) 467
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13Registration Act, 1908 — Section 17(1), 49