High Courts10 Aug 2004
Commissioner of Income Tax Vs F.C. Sondhi and Co.
Punjab And Haryana At Chandigarh · (2004) 190 CTR 589
Income Tax Act, 1961 — Section 35B, 35B(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,730 of 4,620
High Courts10 Aug 2004Dismissed
Kishan Chand Vs Sita Ram and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 156 : (2005) 1 RCR(Civil) 460
Civil Procedure Code, 1908 (CPC) — Section 100, 65Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20Evidence Act, 1872 — Section 114, 114(1)
High Courts10 Aug 2004Allowed
United Polymer Industries Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 146 STC 571
Punjab General Sales Tax Act, 1948 — Section 14B
High Courts10 Aug 2004Allowed
Harjinder Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 445 : (2004) 4 RCR(Criminal) 332
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 319, 39, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts10 Aug 2004
Commissioner of Income Tax Vs Material Dress Engineering Foundry
Punjab And Haryana At Chandigarh · (2005) 275 ITR 308
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts09 Aug 2004
Suraj Singh and another Vs Bharat Bhushan and others
Punjab And Haryana At Chandigarh · (2005) 1 LJR 668 : (2004) 4 RCR(Civil) 236
High Courts09 Aug 2004Dismissed
Rajwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 309 : (2004) 4 RCR(Criminal) 474
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts09 Aug 2004Allowed
Service Iron and Steel Rolling Mills Vs CEGAT
Punjab And Haryana At Chandigarh · (2004) 117 ECR 932 : (2004) 174 ELT 153
Central Excises and Salt Act, 1944 — Section 35H
High Courts09 Aug 2004Dismissed
Commissioner of Income Tax Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2005) 194 CTR 242 : (2005) 272 ITR 650
Income Tax Act, 1961 — Section 147, 148, 269L, 55A
High Courts09 Aug 2004
Commissioner of Income Tax Vs Swastika Metal Works
Punjab And Haryana At Chandigarh · (2004) 191 CTR 390
Income Tax Act, 1961 — Section 40
High Courts09 Aug 2004Dismissed
Kesar Chand and Another Vs Lachhman Singh
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 687 : (2004) 138 PLR 412 : (2005) 1 RCR(Rent) 192
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts09 Aug 2004Dismissed
Balwinder Singh and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 115 : (2004) 138 PLR 826 : (2004) 4 RCR(Civil) 652
Evidence Act, 1872 — Section 71
High Courts09 Aug 2004Allowed
Rita and Another Vs Haroon Ali and Others
Punjab And Haryana At Chandigarh · (2005) 2 ACC 90 : (2006) ACJ 474 : (2005) 140 PLR 666 : (2004) 4 RCR(Civil) 209
High Courts09 Aug 2004
Harcharan Dass Textile Mills (Knitters) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 141 TAXMAN 300
Income Tax Act, 1961 — Section 234B, 260A, 48
High Courts09 Aug 2004
Harcharan Dass Textile Mills (Knitters) Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 192 CTR 599 : (2005) 272 ITR 580 : (2004) 141 TAXMAN 300
Income Tax Act, 1961 — Section 260A, 48
High Courts06 Aug 2004
Ramji Lal and others Vs Babu Lal
Punjab And Haryana At Chandigarh · (2005) 2 CurLJ 235 : (2005) 1 ICC 14 : (2005) 2 LJR 751 : (2004) 4 RCR(Civil) 567
High Courts06 Aug 2004Dismissed
Commissioner of Income Tax Vs Vinod Viyogi
Punjab And Haryana At Chandigarh · (2004) 191 CTR 173 : (2005) 274 ITR 373 : (2004) 140 TAXMAN 711
Income Tax Act, 1961 — Section 260A, 69A
High Courts06 Aug 2004Allowed
Sat Pal Singh Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 190 CTR 400 : (2005) 274 ITR 172
Income Tax Act, 1961 — Section 154, 253, 254(1)
High Courts05 Aug 2004Dismissed
Bhagat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 15 CriminalCC 56 : (2005) 2 RCR(Criminal) 661
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts05 Aug 2004Dismissed
Commissioner of Income Tax Vs Haryana Minerals Ltd.
Punjab And Haryana At Chandigarh · (2004) 192 CTR 605 : (2005) 274 ITR 487
Income Tax Act, 1961 — Section 256(2)