COURT ARCHIVE
92,400 judgments · page 2,729 of 4,620
Punjab And Haryana At Chandigarh · (2004) 138 PLR 822 : (2005) 1 RCR(Civil) 19
Punjab And Haryana At Chandigarh · (2005) 2 BC 199 : (2005) 1 CivCC 319 : (2005) 125 CompCas 193 : (2004) 4 RCR(Civil) 614
Punjab And Haryana At Chandigarh · (2006) CrLJ 3344 : (2005) 1 LRC 291 : (2004) 4 RCR(Criminal) 218
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 508 : (2004) 3 CCC 187 : (2004) 3 CCJ 273 : (2004) 4 RCR(Criminal) 496
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 597
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 375 : (2004) 4 RCR(Criminal) 898
Punjab And Haryana At Chandigarh · (2004) 3 CCC 204 : (2004) 3 CCJ 306 : (2004) 4 RCR(Criminal) 586
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 256 : (2004) 4 RCR(Criminal) 444
Punjab And Haryana At Chandigarh · (2005) 2 CLR 198
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 413 : (2005) 139 PLR 94
Punjab And Haryana At Chandigarh · (2005) 139 PLR 373 : (2004) 4 RCR(Civil) 681
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 739 : (2004) 4 RCR(Criminal) 655
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 538 : (2004) 4 RCR(Criminal) 221
Punjab And Haryana At Chandigarh · (2004) 141 TAXMAN 164
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 532 : (2004) 4 RCR(Criminal) 229
Punjab And Haryana At Chandigarh · (2004) 191 CTR 392 : (2005) 272 ITR 403 : (2004) 140 TAXMAN 709
Punjab And Haryana At Chandigarh · (2005) 141 PLR 640 : (2004) 4 RCR(Civil) 283
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 72 : (2005) 1 CLR 125 : (2004) 4 RCR(Criminal) 94
Punjab And Haryana At Chandigarh · (2005) 1 DMC 318 : (2004) 4 RCR(Criminal) 212
Punjab And Haryana At Chandigarh · (2004) 4 ICC 794 : (2004) 4 RCR(Civil) 257