High Courts19 Aug 2004
Het Ram Vs Rajesh Kumar and another
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 103 : (2004) 4 RCR(Criminal) 202
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,727 of 4,620
High Courts19 Aug 2004Allowed
Mohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 307 : (2005) 139 PLR 425 : (2004) 4 RCR(Criminal) 260
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts19 Aug 2004Dismissed
Krishan Lal Kacker Vs Ram Chander
Punjab And Haryana At Chandigarh · (2005) 139 PLR 269
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 54
High Courts19 Aug 2004Allowed
Bant Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 139 PLR 136 : (2004) 4 RCR(Civil) 564
Land Acquisition Act, 1894 — Section 18, 51A
High Courts18 Aug 2004
H.S. Sodhi Vs Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · (2005) 140 PLR 805
Constitution of India, 1950 — Article 14, 16, 226, 227Oriental Bank of Commerce (Employees) Pension Regulations, 1995 — Regulation 26
High Courts18 Aug 2004Allowed
Mehar Singh and Others Vs Firm Pakhar Singh Amir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 08 P&H CK 0177
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Constitution of India, 1950 — Article 227
High Courts18 Aug 2004Dismissed
Jai Lal Vs Chhattar Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 779 : (2005) 139 PLR 585 : (2004) 4 RCR(Civil) 775
Registration Act, 1908 — Section 17
High Courts18 Aug 2004
Lachhman Dass (Died) through Lrs and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 275 : (2005) 1 RCR(Civil) 77
Land Acquisition Act, 1894 — Section 11, 18
High Courts18 Aug 2004Dismissed
The State of Punjab Vs Shamsher Singh and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 65 : (2004) 4 RCR(Civil) 214
Land Acquisition Act, 1894 — Section 23
High Courts18 Aug 2004Allowed
Raghbir Singh and Others Vs Sansar Chand and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 841 : (2004) 2 RCR(Rent) 670
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts18 Aug 2004Allowed
Surinder Kumar Jain and Another Vs Ravinder Kalra
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 277 : (2005) 139 PLR 716 : (2004) 2 RCR(Rent) 563
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3), 15(3), 15(4), 15(6)
High Courts18 Aug 2004Dismissed
Krishan Kumar Sharma Vs Estate Officer, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · AIR 2005 P&H 61 : (2004) 138 PLR 876 : (2004) 4 RCR(Civil) 385
Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts18 Aug 2004Dismissed
Bir Singh Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2005) 139 PLR 616 : (2005) 1 RCR(Civil) 80
Civil Procedure Code, 1908 (CPC) — Section 114Evidence Act, 1872 — Section 20Oaths Act, 1873 — Section 10, 11, 12, 8 , 9
High Courts18 Aug 2004
Ravinder Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 ALT(Cri) 11 : (2005) CriLJ 84 : (2004) 4 RCR(Criminal) 234
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 Aug 2004Dismissed
Punjab Wakf Board Vs Raghbir Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 139 PLR 603 : (2004) 4 RCR(Civil) 793
Transfer of Property Act, 1882 — Section 52
High Courts18 Aug 2004Dismissed
J.S. Bindra and Another Vs C.B.I.
Punjab And Haryana At Chandigarh · (2005) CriLJ 406 : (2004) 4 RCR(Criminal) 508
Companies Act, 1956 — Section 617Prevention of Corruption Act, 1988 — Section 19, 2
High Courts18 Aug 2004Dismissed
Jarnail Singh Vs Gurmail Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 445 : (2005) 139 PLR 370 : (2004) 4 RCR(Civil) 683
Transfer of Property Act, 1882 — Section 46
High Courts18 Aug 2004
Kanwal Kumar Vs State
Punjab And Haryana At Chandigarh · (2005) 140 PLR 330 : (2004) 4 RCR(Criminal) 335
Penal Code, 1860 (IPC) — Section 34, 409, 467
High Courts18 Aug 2004Dismissed
Pure Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 269 : (2004) 4 RCR(Criminal) 602
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts17 Aug 2004Dismissed
Ashok Kumar Vs R.K. Traders
Punjab And Haryana At Chandigarh · (2005) 141 PLR 26 : (2004) 4 RCR(Criminal) 440
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138