High Courts26 Aug 2004Allowed
Commissioner of Wealth Tax Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2006) 200 CTR 614 : (2005) 277 ITR 53 : (2006) 150 TAXMAN 417
Wealth Tax Act, 1957 — Section 16(3), 17, 25, 25(2), 25(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,725 of 4,620
High Courts25 Aug 2004Dismissed
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 349 : (2004) 4 RCR(Criminal) 589
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts25 Aug 2004Dismissed
Nirmal Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 103
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 307, 323, 325Probation of Offenders Act, 1958 — Section 4, 5(1)(b)
High Courts25 Aug 2004Dismissed
Amar Singh Vs Hari Chand (Deceased by LRs)
Punjab And Haryana At Chandigarh · (2005) 140 PLR 255 : (2004) 2 RCR(Rent) 556
Civil Procedure Code, 1908 (CPC) — Section 100East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Aug 2004Dismissed
Janak Raj and Others Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2005) 139 PLR 745 : (2004) 2 RCR(Rent) 638
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 133East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1), 13(2), 13(2)(4), 15(5)
High Courts25 Aug 2004Dismissed
Inder Pal Vs Sat Narain
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 357 : (2004) 138 PLR 832 : (2004) 2 RCR(Rent) 441
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts25 Aug 2004
Kashmir Singh Vs Inspector Customs, Fazilka
Punjab And Haryana At Chandigarh · (2005) 2 CLR 210 : (2004) 4 RCR(Criminal) 199
High Courts25 Aug 2004
Sudershan Singh Vs Roshan Singh and others
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 328 : (2005) 1 CLR 51 : (2004) 4 RCR(Criminal) 372
High Courts25 Aug 2004
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 588
High Courts25 Aug 2004
Mohan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCC 267 : (2004) 4 RCR(Criminal) 660
High Courts25 Aug 2004
Hukam Chand alias Hukam Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 998 : (2004) 3 CCC 268 : (2004) 3 CCJ 319 : (2005) 1 Crimes 384 : (2004) 4 RCR(Criminal) 669
High Courts25 Aug 2004
Saroj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 1017
High Courts25 Aug 2004Dismissed
Gurbakhsh Singh and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 797 : (2004) 4 RCR(Civil) 678
Land Acquisition Act, 1894 — Section 4Punjab Land Reforms Act, 1972 — Section 15, 18, 18(4)
High Courts25 Aug 2004Dismissed
Bilqis Begum and Others Vs Punjab Wakf Board
Punjab And Haryana At Chandigarh · (2005) 140 PLR 341 : (2005) 2 RCR(Civil) 37
Limitation Act, 1963 — Article 58
High Courts24 Aug 2004Dismissed
United India Insurance Co. Ltd. Vs Sharanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 1 ACC 460 : (2005) ACJ 1988 : (2005) 139 PLR 34 : (2005) 1 RCR(Civil) 481
Motor Vehicles Act, 1988 — Section 149(2), 157(1)
High Courts24 Aug 2004Allowed
Sudhir Sharma Vs The Punjabi University and Another
Punjab And Haryana At Chandigarh · (2005) 105 FLR 832 : (2005) 140 PLR 36
Constitution of India, 1950 — Article 226, 227, 311, 311(2)
High Courts24 Aug 2004
O.P. Sarwal Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · AIR 2005 P&H 91 : (2005) 139 PLR 517 : (2005) 1 RCR(Civil) 31
High Courts24 Aug 2004Dismissed
Commissioner of Income Tax Vs Fazilka Dabwali Tpt. Co. Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2004) 270 ITR 398
Income Tax Act, 1961 — Section 32
High Courts24 Aug 2004Dismissed
Mohinder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 393 : (2004) 4 RCR(Criminal) 491
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 319Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts24 Aug 2004
Narotam Dass Mehta Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 796 : (2005) 1 RCR(Civil) 379 : (2005) 3 SLJ 337