High Courts03 Sept 2004Dismissed
Budh Kishore Vs Joint Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 273 ITR 492
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,723 of 4,620
High Courts03 Sept 2004
Raghbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 505
High Courts03 Sept 2004Dismissed
Ravinder Vs Rattan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 871 : (2005) 1 RCR(Civil) 74
Haryana Panchayati Raj Act, 1994 — Section 175(1)
High Courts03 Sept 2004
Amin Chand Bhola Nath (HUF) Vs Commissioner of Wealth-Tax
Punjab And Haryana At Chandigarh · (2005) 272 ITR 637
High Courts03 Sept 2004Dismissed
Darshan Lal and Others Vs Mahavir Sharma and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 793 : (2005) 1 CivCC 767 : (2005) 139 PLR 636 : (2004) 2 RCR(Rent) 543
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts02 Sept 2004Dismissed
Jagir Singh Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 749 : (2005) 1 DMC 439 : (2004) 4 RCR(Criminal) 371
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 125(4)
High Courts02 Sept 2004Dismissed
Ramesh Kumar Vs Sunita Devi
Punjab And Haryana At Chandigarh · AIR 2005 P&H 55 : (2005) 1 CivCC 572 : (2005) 1 DMC 575 : (2005) 139 PLR 516 : (2005) 1 RCR(Civil) 26
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 13(2)Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts02 Sept 2004
Commissioner of Income Tax Vs Bitoni Lamps Ltd.
Punjab And Haryana At Chandigarh · (2005) 193 CTR 423 : (2005) 277 ITR 396 : (2005) 144 TAXMAN 330
Income Tax Act, 1961 — Section 40A(7)
High Courts02 Sept 2004Dismissed
Shiv Kumar Jain Vs Daya Ram
Punjab And Haryana At Chandigarh · (2005) 139 PLR 614 : (2004) 2 RCR(Rent) 625
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts02 Sept 2004
Commissioner of Income Tax Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (2005) 198 CTR 691 : (2005) 277 ITR 469 : (2006) 152 TAXMAN 120
Income Tax Act, 1961 — Section 199
High Courts02 Sept 2004
Parkash Singh Badal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 909 : (2004) 3 C.C.Cases 238 : (2005) 1 CLR 633 : (2004) 4 RCR(Criminal) 612
High Courts02 Sept 2004
U.P. State Road Transport Corpn. Vs Radha Mohan Mall and others
Punjab And Haryana At Chandigarh · (2005) 2 LJR 365 : (2004) 4 RCR(Civil) 782
High Courts02 Sept 2004
Raghunath Dass Sethi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 191 CTR 114 : (2005) 277 ITR 341
Income Tax Act, 1961 — Section 54
High Courts02 Sept 2004Dismissed
Sardar Singh Vs Krishan Lal Bharti
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 421 : (2005) 139 PLR 381 : (2004) 4 RCR(Civil) 716 : (2004) 2 RCR(Rent) 546
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 16, Order 5 Rule 18, Order 5 Rule 19A
High Courts02 Sept 2004Dismissed
State of Haryana Vs Ram Kumar and Another
Punjab And Haryana At Chandigarh · (2005) 1 SLJ 172
Industrial Disputes Act, 1947 — Section 2A
High Courts02 Sept 2004Dismissed
Haryana Financial Corporation Vs Presiding Officer, Labour Court-cum-Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2005) 2 LLJ 572
Constitution of India, 1950 — Article 226, 227Haryana Financial Corporation (Staff) Regulations, 1961 — Regulation 14, 14(4)Industrial Disputes Act, 1947 — Section 17B, 2, 25F, 25F(1), 25FF
High Courts31 Aug 2004Dismissed
Prem Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 406 : (2004) 4 RCR(Criminal) 524 : (2004) 4 RCR(Criminal) 593
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 332, 333, 353Probation of Offenders Act, 1958 — Section 4(1), 5(1)(a)
High Courts31 Aug 2004Dismissed
Krishan Lal and Another Vs Harvinder Singh and Another
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 214 : (2005) 139 PLR 628 : (2004) 2 RCR(Rent) 550
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts31 Aug 2004Dismissed
Sham Lal and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 656 : (2004) 4 RCR(Criminal) 369
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34
High Courts31 Aug 2004Dismissed
State of Haryana and Others Vs Lt. Gen. K.L.K. Singh
Punjab And Haryana At Chandigarh · AIR 2005 P&H 76 : (2005) 139 PLR 45 : (2005) 1 RCR(Civil) 52
Punjab New Capital (Periphery) Control Act, 1952 — Section 13, 2(3), 6(6)