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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,721 of 4,620

High Courts14 Sept 2004Dismissed

United Engineers and Another Vs Nirmal Bhasin

Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 64 : (2005) 139 PLR 731 : (2004) 2 RCR(Rent) 627

Capital of Punjab (Development and Regulation) Act, 1952 — Section 8ACivil Procedure Code, 1908 (CPC) — Order 18 Rule 12, Order 18 Rule 2(4)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5), 15(6), 8

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High Courts14 Sept 2004Dismissed

Suraj Bhan Vs Joginder Sarup

Punjab And Haryana At Chandigarh · (2005) 139 PLR 623 : (2004) 2 RCR(Rent) 561

East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A, 2

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High Courts14 Sept 2004

Commissioner of Income Tax Vs Variety Hosiery Mills

Punjab And Haryana At Chandigarh · (2006) 150 TAXMAN 67

Income Tax Act, 1961 — Section 256

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High Courts14 Sept 2004

Industrial Cables (India) Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2005) 272 ITR 314

Income Tax Act, 1961 — Section 28, 32(1)Income Tax Rules, 1962 — Rule 6D(2)

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High Courts14 Sept 2004

Dalip Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 4 AICLR 991 : (2004) 3 C.C.Cases 232 : (2005) 2 CLR 153 : (2005) 1 Crimes 291 : (2004) 4 RCR(Criminal) 607

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High Courts14 Sept 2004Dismissed

Ravi Ahuja Vs Shri Ram Leela Committee

Punjab And Haryana At Chandigarh · (2005) 139 PLR 634 : (2005) 1 RCR(Rent) 465

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)

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High Courts14 Sept 2004Dismissed

Kewal Krishan Vs Surinder Kumar and Another

Punjab And Haryana At Chandigarh · (2005) 139 PLR 620 : (2004) 2 RCR(Rent) 540

East Punjab Urban Rent Restriction Act, 1949 — Section 13(4A), 13A, 19, 19(2), 19(3)

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High Courts13 Sept 2004

Commissioner of Income Tax Vs Jagjit Engineering Works P. Ltd.

Punjab And Haryana At Chandigarh · (2005) 275 ITR 239

Income Tax Act, 1961 — Section 271(1)

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High Courts13 Sept 2004Dismissed

Mala Devi Vs Jagdish Chand and Others

Punjab And Haryana At Chandigarh · (2005) 139 PLR 84 : (2004) 4 RCR(Civil) 381

Specific Relief Act, 1963 — Section 14, 16

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High Courts13 Sept 2004Dismissed

D.A.V. College, Hoshiarpur Society (Regd.) and Another Vs D.M. Sharma and Others

Punjab And Haryana At Chandigarh · (2004) 138 PLR 578 : (2005) 1 RCR(Civil) 71

Civil Procedure Code, 1908 (CPC) — Section 24

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High Courts13 Sept 2004

Baldev Raj Vs Narinder Kumar and others

Punjab And Haryana At Chandigarh · (2005) 4 RCR(Civil) 558

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High Courts13 Sept 2004Dismissed

Kohal Sharma Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · AIR 2005 P&H 67 : (2005) 139 PLR 449 : (2004) 4 RCR(Civil) 758

Constitution of India, 1950 — Article 12

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High Courts10 Sept 2004

Manohar Singh Vs Smt. Rattan Kaur

Punjab And Haryana At Chandigarh · (2004) 138 PLR 572 : (2004) 2 RCR(Rent) 696

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)

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High Courts10 Sept 2004

Smt. Balwant Kaur Vs Life Insurance Corporation of India

Punjab And Haryana At Chandigarh · AIR 2005 P&H 140 : (2005) 1 CivCC 540 : (2005) 1 ILR (P&H) 132 : (2004) 138 PLR 813 : (2005) 1 RCR(Civil) 36

Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3(1)

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High Courts10 Sept 2004

Commissioner of Income Tax Vs Mangal Engineering Works

Punjab And Haryana At Chandigarh · (2005) 272 ITR 318 : (2006) 150 TAXMAN 258

Income Tax Act, 1961 — Section 260A

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High Courts10 Sept 2004Dismissed

Govt. of Haryana and Others Vs Ram Chander and Others

Punjab And Haryana At Chandigarh · (2005) 139 PLR 199 : (2004) 4 RCR(Civil) 469

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts10 Sept 2004Dismissed

Mukhtiar Singh (Dead) through L.Rs. Vs Gurmej Singh

Punjab And Haryana At Chandigarh · (2005) 1 CivCC 546 : (2005) 139 PLR 646 : (2005) 1 RCR(Civil) 58

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High Courts10 Sept 2004Dismissed

Naresh Kohli Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2005) 277 ITR 496 : (2006) 150 TAXMAN 363

Income Tax Act, 1961 — Section 158BC, 254(2), 260A

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High Courts09 Sept 2004Dismissed

Dharam Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 421

Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 452

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High Courts09 Sept 2004Dismissed

Sterling Steels and Wires Ltd. (now known as JCT Ltd.) Vs Deputy Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2004) 271 ITR 260

Income Tax Act, 1961 — Section 115J

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