High Courts17 Sept 2004
Commissioner of Income Tax Vs Roadmaster Industries of India (P) Ltd.
Punjab And Haryana At Chandigarh · (2004) 191 CTR 242 : (2004) 271 ITR 247
Income Tax Act, 1961 — Section 139(8), 144B, 144B(1), 144B(2), 144B(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,720 of 4,620
High Courts17 Sept 2004
Commissioner of Customs Vs Jyoti Industries Ltd.
Punjab And Haryana At Chandigarh · (2004) 174 ELT 315
Customs Act, 1962 — Section 129B(2)
High Courts17 Sept 2004
Haryana Financial Corporation Vs Dabriwala Steel and Engineering Company
Punjab And Haryana At Chandigarh · (2005) 2 BC 175 : (2005) 139 PLR 91
High Courts17 Sept 2004Allowed
Jai Ram Vs U.H.B.V.N. Ltd. and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 895
High Courts17 Sept 2004Dismissed
J.U. Katyal and Another Vs Krishan Kapur and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 558 : (2005) 1 RCR(Civil) 303 : (2005) 1 RCR(Rent) 7
High Courts16 Sept 2004Dismissed
Nachhatar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 61
Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 221, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 109, 302, 304B, 306, 34
High Courts16 Sept 2004Dismissed
Ranjit Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 09 P&H CK 0123
High Courts16 Sept 2004Allowed
Mahan Singh and Others Vs The Collector and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 660 : (2005) 1 RCR(Civil) 110
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts15 Sept 2004Dismissed
State of Punjab and Another Vs Hans Raj Setia (Deceased) through LRs. and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 146
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts15 Sept 2004Dismissed
Harbant Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 223 : (2004) 4 RCR(Civil) 663
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts15 Sept 2004
Genda Ram (Died) through LRs. Vs Babu Ram and others
Punjab And Haryana At Chandigarh · (2005) 2 CurLJ 308 : (2005) 3 LJR 385 : (2005) 3 RCR(Civil) 593
High Courts15 Sept 2004Dismissed
The Gurdaspur Primary Co-Operative Land Mortgage Bank Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 781 : (2005) 1 RCR(Civil) 27
Constitution of India, 1950 — Article 226
High Courts15 Sept 2004
Punjab Small Industries and Export Corpn. Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 192 CTR 396 : (2005) 278 ITR 92
Income Tax Act, 1961 — Section 210(1), 214
High Courts15 Sept 2004Allowed
Hira Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 1 SLJ 194
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts15 Sept 2004
Punjab Wakf Board Vs Gram Panchayat and Another
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 805 : (2005) 140 PLR 183 : (2005) 1 RCR(Civil) 818
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 2 Rule 2(3)Waqf (Amendment) Act, 1995 — Section 32, 32(2), 32(4)
High Courts15 Sept 2004
Vidya Nand and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCC 264 : (2004) 3 CCJ 317 : (2004) 4 RCR(Criminal) 658
High Courts15 Sept 2004Allowed
Inder Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 222 : (2005) 1 RCR(Civil) 774
Consolidation Act, 1948 — Section 18, 23AConstitution of India, 1950 — Article 226, 227Punjab Land Revenue Act, 1887 — Section 44
High Courts15 Sept 2004Allowed
Tarsem Lal Vs Krishan Chander
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 312 : (2005) 139 PLR 870 : (2005) 1 RCR(Rent) 456
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts15 Sept 2004Dismissed
Harjit Kaur Vs M.K. Seth and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 547 : (2005) 1 RCR(Rent) 303
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 15(5)
High Courts15 Sept 2004Allowed
Hindustan General Trading Co. P. Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2005) 278 ITR 559
Income Tax Act, 1961 — Section 269C, 269D, 269D(1), 269D(2), 269L